ITAT Pune Bench

17,218 judgments

MICHELLE Y. POONAWALLA,PUNE vs DCIT, CIRCLE 7, PUNE, PUNE

ITA 787/PUN/2025[2018-19]Status: Disposed28/8/2025AY 2018-19

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

MICHELLE YOHAN POONAWALLA,PUNE vs DCIT CIRCLE-7, PUNE

ITA 539/PUN/2025[2016-17]Status: Disposed28/8/2025AY 2016-17

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

MICHELLE YOHAN POONAWALLA,PUNE vs DCIT CIRCLE-7, PUNE

ITA 538/PUN/2025[2015-16]Status: Disposed28/8/2025AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER, WARD-8(3), PUNE, PUNE vs SHRI KSHETRA BHIMASHANKAR GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT, PUNE

ITA 473/PUN/2025[2018-19]Status: Disposed28/8/2025AY 2018-19

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ANANDA GORAKHANATH PAWAR,SATARA vs ASSESSING OFFICER, WARD 3, SATARA, SATARA

ITA 1796/PUN/2025[2018-19]Status: Disposed28/8/2025AY 2018-19

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

VASUDHA DATTATRAYA SHINDE,PUNE vs ITO WARD 2(2), PUNE

ITA 1566/PUN/2025[2014-15]Status: Disposed28/8/2025AY 2014-15

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

VASUDHA DATTATRAYA SHINDE,PUNE vs ITO WARD 2(2), PUNE

ITA 1565/PUN/2025[2014-15]Status: Disposed28/8/2025AY 2014-15

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

LATE SATISHKUMAR BHAGATRAM CHADHA THROUGH L/H MAYUR SATISHKUMAR CHADHA,PUNE vs ITO, WARD 6(3), PUNE, PUNE

ITA 1327/PUN/2025[2017-18]Status: Disposed28/8/2025AY 2017-18

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SANDESH LILADHAR CHAUDHARI,JALGAON vs ITO WARD 1(1), JALGAON

ITA 1228/PUN/2025[2015-16]Status: Disposed28/8/2025AY 2015-16

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHIVJEET GHATGE (LEGAL HEIR OF MR VIJAYSINH GHATGE),KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, KOLHAPUR

ITA 1128/PUN/2025[2011-12]Status: Disposed28/8/2025AY 2011-12

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI CHHATRAPATI SSK LTD,PUNE vs ACIT CIRCLE-7, PUNE

ITA 2689/PUN/2024[2016-17]Status: Disposed28/8/2025AY 2016-17

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER, WARD-1(1), KOLHAPUR, KOLHAPUR vs AJARA MERCHANTS CO-OP. CREDIT SOCIETY LTD., AJARA, AJARA

ITA 1693/PUN/2024[2015-16]Status: Disposed28/8/2025AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER, WARD-1(1), KOLHAPUR, KOLHAPUR vs AJARA MERCHANTS CO-OP. CREDIT SOCIETY LTD., AJARA, KOLHAPUR

ITA 1138/PUN/2024[2015-16]Status: Disposed28/8/2025AY 2015-16

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

ATUL BHANUDAS SHINDE,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE

ITA 970/PUN/2025[2017-18]Status: Disposed26/8/2025AY 2017-18

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

VIKRAM NARENDRA PATIL,AURANGABAD vs ITO WARD - 1(2), AURANGABAD

ITA 950/PUN/2025[2017-18]Status: Disposed26/8/2025AY 2017-18

DR. MANISH BORAD (Accountant Member)

SANGAMNER MEDICAL FOUNDATION AND RESEARCH INSTITUTE,AHMEDNAGAR vs EXEMPTION CIRCLE AURANGABAD, AHMEDNAGAR

ITA 900/PUN/2025[2018-19]Status: Disposed26/8/2025AY 2018-19

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

MAHESH GOKULDAS FULWANI,AURANGABAD vs ITO WARD 1(1) AURANGABAD, AURANGABAD

ITA 813/PUN/2025[2013-2014]Status: Disposed26/8/2025AY 2013-2014

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DARSHAN SAMPATLALJI GATAGAT,LATUR vs ITO, WARD 1, LATUR, LATUR

ITA 789/PUN/2025[2015-16]Status: Disposed26/8/2025AY 2015-16

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

DARSHAN SAMPATLALJI GATAGAT,LATUR vs ITO, WARD 1, LATUR, LATUR

ITA 788/PUN/2025[2014-15]Status: Disposed26/8/2025AY 2014-15

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

ZUBER KHAN IQBAL KHAL PATHAN,DHULE vs ITO WARD 1, DHULE, DHULE

ITA 757/PUN/2025[2016-17]Status: Disposed26/8/2025AY 2016-17

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)