ITAT Pune Bench
17,218 judgments
DILIP GULAB RAUT,DHULE vs ADDL JCI A DELHI, NATIONAL FACELESS ASSESSMENT CENTRE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YUNUS MAHEMUD PATEL,LATUR vs ITO, WARD-1, LATUR, LATUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GULAMAHEMAD HAMIDULLA KHAN,PUNE vs ITO WARD 14(3), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SADASHIV SHEJAL NAGARI SAHAKARI PATSANSTHA MARYADIT,SANGLI vs ITO WARD -2, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KOSUKE SPORTS FOUNDATION,PUNE vs DCIT, EXEMPTION CIRCLE, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KOSUKE SPORTS FOUNDATION,PUNE vs DCIT, EXEMPTION CIRCLE, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAYHIND MANDAL ICHALKARANJI,ICHALKARANJI vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
JAYHIND MANDAL ICHALKARANJI,ICHALKARANJI vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
ARUNA SINGH,THANE vs ITO WARD 3(1), KALYAN
SHRI DR. DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEVGIRI KALYAN ASHRAM,JALGAON vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MR. NILESH VILAS GUGALE,PUNE vs THE INCOME TAX OFFICER, WARD-10(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NITIN RAJARAM DHANE,SATARA vs THE DCIT CITRCLE, SATARA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KADLAG PATIL EDUCATION FOUDATION,PUNE vs CIT (EXEMPTION), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KADLAKG PATIL EDUCATION,PUNE vs CIT (EXEMPTION), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KARMAYOGI SR PARICHARAK MULTISTATE COOPERTIVE CREDIT SOCIETY LIMITED,PANDHARPUR vs ITO WARD 2, PANDHARPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHOK DAULATRAO ITHAPE,PUNE vs ITO WARD 11(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR APRESH TUKARAM KHOT,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME TAX, PANVEL, CIRCLE-PANVEL, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR CHANDRASHEKHAR VINAYAK NIMHAN,PUNE vs ACIT, CIRCLE-2, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DILIP MADHAV ADLING,PUNE vs THE INCOME TAX OFFICER, WARD-14(5), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकरअपीलसं. / ITA No.1971/PUN/2024 निर्धारणवर्ष / Assessment Year:2017-18 | Dilip Madhav Adling, At post Nimgaon Ketki, Tal-Indapur, Dist-Pune, Pune - 413120, Maharashtra. | V | The Income Tax Officer, Ward-14(5), Pune. | |---|---|---| | PAN: AECPA4335A Appellant/ Assessee | | Respondent / Revenue | | Assessee by | None. | | | Revenue by | Ms. Saumya Pandey Jain – DR | | | Date of hearing | 13/08/2025 | | | Date of
ARVEE ELECTRICALS & ENGINEERING P LTD.,,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
