ITAT Pune Bench
17,218 judgments
ABHISHEK BUILDERS AND DEVELOPERS,PUNE vs ACIT CIRCLE PANVEL, NAVI MUMBAI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MARUTI JAKHUJI KUDE,PUNE vs ITO WARD 9(3) PUNE, PUNE
DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)
VIJAY TUKARAM RAUNDAL,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
VIJAY TUKARAM RAUNDAL,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
VIJAY TUKARAM RAUNDAL,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
VIJAY TUKARAM RAUNDAL,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), PUNE
MITHLESH ASHOK THUKRAL,PUNE vs ITO WARD 13(4), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHRI VETALESHWAR SHIKSHAN SANSTHA,LATUR vs CIT EXEMPTION , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VETALESHWAR SHIKSHAN SANSTHA,LATUR vs CIT EXEMPTION, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAIRAM SOLAPUR FOUNDATION,SOLAPUR vs CIT EXEMPTION, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAIRAM SOLAPUR FOUNDATION,SOLAPUR vs CIT EXEMPTION , PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JEEVASHREY FOUNDATION,NASHIK vs CIT (EXEMPTION), PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
FARHEEZ ERUCH AGA,PUNE vs INCOME TAX OFFICER, WARD-9(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
LIFE ETERNAL TRUST,NASHIK vs CIT EXEMPTION , PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI SWAMIRAJ BAHUUDDESHIY SANSTHA,DHULE vs ITO, EXEMPTION WARD, AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI SWAMIRAJ BAHUUDDESHIY SANSTHA,DHULE vs ITO, EXEMPTION WARD AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHASTRAVAHINI,PUNE vs CIT (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASIF NAZIR SHAIKH,PUNE vs ITO WARD 7(4), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASIF NAJIR SHAIKH,PUNE vs ITO WARD 7(4) PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
