ITAT Pune Bench

17,218 judgments

ARUN NAMDEV KENI,TALOJA vs INCOME TAX OFFICER, WARD 5, PANVEL, PANVEL

ITA 366/PUN/2025[2014-15]Status: Disposed3/9/2025AY 2014-15

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

LATA GULAB RATNANI L/H OF LATE GULAB RATNANI,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE, PUNE

ITA 363/PUN/2025[2013-14]Status: Disposed3/9/2025AY 2013-14

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ACHARYA SHRI ANAND RISHIJI JAIN SHRAMAN SANGHIYA TRUST,AHMEDNAGAR vs CIT EXEMPTION, PUNE

ITA 320/PUN/2025[-]Status: Disposed3/9/2025

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ACHARYA SHRI ANAND RISHIJI JAIN SHRAMAN SANGHIYA TRUST ,AHMEDNAGAR vs CIT, EXEMPTION, PUNE

ITA 319/PUN/2025[-]Status: Disposed3/9/2025

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

IQRA EDUCATION SOCIETY,JALGAON vs ACIT EXEMPTION CIRCLE, AURANGABAD

ITA 309/PUN/2025[2018-19]Status: Disposed3/9/2025AY 2018-19

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

KADLAG PATIL EDUCATION FOUNDATION,PUNE vs CIT, EXEMPTION, PUNE

ITA 297/PUN/2025[-]Status: Disposed3/9/2025

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

KADLAG PATIL EDUCATION FOUDATION,PUNE vs CIT EXEMPTION, PUNE

ITA 296/PUN/2025[-]Status: Disposed3/9/2025

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

M/S LORGAN LIFESTYLE LTD.,PUNE vs ITO, WARD14(4), PUNE, PUNE

ITA 215/PUN/2025[2015-16]Status: Disposed3/9/2025AY 2015-16

DR.MANISH BORAD, ACCOUNTANT MEMBER AND MS.ASTHA CHANDRA (Judicial Member)

SINDHUKANYA LOKSANCHALIT SADHAN KENDRA,PUNE vs CIT (EXEMPTION), PUNE

ITA 1644/PUN/2025[2024-25]Status: Disposed3/9/2025AY 2024-25

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

VISHAL VIJAY JAISWAL,JALGAON vs ITO WARD 2(1), JALGAON, JALGAON

ITA 1634/PUN/2025[2017-18]Status: Disposed3/9/2025AY 2017-18

DR.MANISH BORAD (Accountant Member)

YASHWANT EDUCATIONAL SERVICES,PUNE vs CIT (EXEMPTION), PUNE

ITA 1630/PUN/2025[2025-26]Status: Disposed3/9/2025AY 2025-26

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

YASHWANT EDUCATIONAL SERVICES,PUNE vs CIT (EXEMPTION), PUNE

ITA 1629/PUN/2025[2025-26]Status: Disposed3/9/2025AY 2025-26

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

YOUNG DOCTORS LEAGUE FOUNDATION,PUNE vs CIT, EXEMPTION, PUNE, PUNE

ITA 1601/PUN/2025[-]Status: Disposed3/9/2025

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

STRAY ANIMAL WELFARE ORGANIZATION,PUNE vs EXEMPTION, WARD-1(2), PUNE, PUNE

ITA 1594/PUN/2025[-]Status: Disposed3/9/2025

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

STRAY ANIMAL WELFARE ORGANIZATION,PUNE vs EXEMPTION, WARD-1(2), PUNE, PUNE

ITA 1593/PUN/2025[-]Status: Disposed3/9/2025

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAJMANGAL CO-OPERATIVE DAIRY LIMITED,PUNE vs ITO WARD 1(1), SOLAPUR

ITA 1361/PUN/2025[2023-24]Status: Disposed3/9/2025AY 2023-24

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

RAJMANGAL CO-OPERATIVE DAIRY LIMITED,SOLAPUR vs ITO WARD 1(1), SOLAPUR

ITA 1360/PUN/2025[2022-23]Status: Disposed3/9/2025AY 2022-23

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRI SEVAGIRI MAHARAJ DEOSTHAN,SATARA vs INCOME TAX OFFICER - EXEMPTION WARD 1(1), PUNE, PUNE

ITA 1348/PUN/2025[2017-18]Status: Disposed3/9/2025AY 2017-18

DR.MANISH BORAD (Accountant Member)

UDAY PRABHAKAR PARANJPE,PUNE vs DCIT, CIRCLE-3, PUNE, PUNE

ITA 947/PUN/2024[2010-11]Status: Disposed3/9/2025AY 2010-11

ld.CIT(A) but failed to succeed. Now the assessee is in appeal before this Tribunal.

KISAN SEVA SHIKSHAN SANSTHA,BUBNAL vs INCOME TAX OFFICER EXEMPTION WARD KOLHAPUR , KOLHAPUR

ITA 2802/PUN/2024[2016-17]Status: Disposed3/9/2025AY 2016-17

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)