ITAT Pune Bench

17,218 judgments

PRADIP POPATLAL KATARIYA,AHILYANAGAR vs ITO, WARD-1, AHILYANAGAR, AHILYANAGAR

ITA 1496/PUN/2025[2011-12]Status: Disposed8/9/2025AY 2011-12

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

KALYANI MAXION WHEELS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE, PUNE

ITA 1298/PUN/2025[2018-19]Status: Disposed8/9/2025AY 2018-19

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

KALYANI MAXION WHEELS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE, PUNE

ITA 1297/PUN/2025[2019-20]Status: Disposed8/9/2025AY 2019-20

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

KALYANI MAXION WHEELS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE, PUNE

ITA 1296/PUN/2025[2017-18]Status: Disposed8/9/2025AY 2017-18

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

KALYANI MAXION WHEELS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 8, PUNE, PUNE

ITA 1295/PUN/2025[2020-21]Status: Disposed8/9/2025AY 2020-21

SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)

VIJAY SHAMBHULING POPADE,LATUR vs INCOME TAX OFFICER WARD 1 LATUR, LATUR

ITA 1198/PUN/2025[2014-15]Status: Disposed8/9/2025AY 2014-15

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SAI ESSEN DEVELOPERS,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), PUNE

ITA 821/PUN/2024[2018-19]Status: Disposed8/9/2025AY 2018-19

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ITO, PUNE vs THEGOVERNMENTSERVENTSMAHARASTRACO-OP CREDIT SOCIETY LIMITED PUNE, PUNE

ITA 714/PUN/2024[2018-19]Status: Disposed8/9/2025AY 2018-19

ITO, PUNE vs THE GOVERNMENT SERVENTS MAHARASHTRA CO-OP CREDIT SOCIETY LIMITED PUNE, PUNE

ITA 713/PUN/2024[2017-18]Status: Disposed8/9/2025AY 2017-18

ACIT, CENTRAL CIRCLE-2(3), PUNE, PUNE vs MOTA COLLECTION, BARAMATI, PUNE

ITA 2115/PUN/2024[2018-19]Status: Disposed8/9/2025AY 2018-19

EPIROC CHARITABLE FOUNDATION ,PUNE vs CIT(E), PUNE, PUNE

ITA 375/PUN/2025[2021-22]Status: Disposed4/9/2025AY 2021-22

DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

EPIROC CHARITABLE FOUDATION,PUNE vs CIT(E), PUNE, PUNE

ITA 374/PUN/2025[-]Status: Disposed4/9/2025

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

PRATAP NARAYAN DESAI,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI

ITA 1723/PUN/2025[2018-19]Status: Disposed4/9/2025AY 2018-19

DR.MANISH BORAD (Accountant Member)

RAVINANDA LANDMARKS UNIT 3,PUNE vs ITO, WRD-5(1), PUNE, PUNE

ITA 1347/PUN/2025[2018-19]Status: Disposed4/9/2025AY 2018-19

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

EKNATH GENABA SHINDE,PUNE vs ITO WARD 12(1), PUNE

ITA 1201/PUN/2025[2016-17]Status: Disposed4/9/2025AY 2016-17

SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

PAVAN GOPAL CHOTIYA,PUNE vs INCOME TAX OFFICER, WARD 10(2), PUNE

ITA 1050/PUN/2025[2016-17]Status: Disposed4/9/2025AY 2016-17

DR.MANISH BORAD (Accountant Member)

QADER ABDUL RAZZAQUE ABDUL,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX , NASHIK

ITA 937/PUN/2024[2019-20]Status: Disposed4/9/2025AY 2019-20

SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)

SHIVGAD ADYATMA CHARITABLE TRUST ,KOLHAPUR vs ITO EXEMPTION WARD , KOLHAPUR

ITA 899/PUN/2025[2023-24]Status: Disposed3/9/2025AY 2023-24

DR.MANISH BORAD (Accountant Member)

SONONE SURGICAL AND OPHTHALMIC HOSPITAL,PUNE vs ITO WARD 14(5), PUNE

ITA 896/PUN/2025[2019-20]Status: Disposed3/9/2025AY 2019-20

PER DR. MANISH BORAD (Accountant Member)

SUDHIR RAMCHANDRAJI MANTRI,JALNA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, JALNA

ITA 526/PUN/2025[2022-23]Status: Disposed3/9/2025AY 2022-23

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)