ITAT Pune Bench
17,218 judgments
YUGAL MADHUKAR KHAIRNAR,SATANA vs THE INCOME-TAX OFFICER, WARD 1, MALEGAON, MALEGAON
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
SHRI JAYSHIVRAI NAGRI SAHAKARI PATSANSTHA LIMITED,KOLHAPUR vs ITO, WARD-1, KOLHAPUR, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ARIHANT VASTUSHILP PROPCON PRIVATE LIMITED,PUNE vs ITO WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ARIHANT VASTUSHILP PROPCON PRIVATE LIMITED,PUNE vs ITO WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ARIHANT VASTUSHILP PROPCON PRIVATE LIMITED,PUNE vs ITO WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
SHREE KHANDIBA DE vs TAN TRUST,PUNEVS.CIT-EXEMPTION , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ARJUN BHAGARAM PARMAR,RATNAGIRI vs WARD-1, RATNAGIRI, RATNAGIRI
Dr. MANISH BORAD (Accountant Member)
KOTHARI AGRITECH PVT. LTD,,SOLAPUR vs THE DCIT, CIRCLE-1, SOLAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KOTHARI AGRITECH PRIVATE LIMITED,SOLAPUR vs DCIT CIRCLE-1, SOLAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
PLEASURE AGRO PRIVATE LIMITED (AS A SUCCESSOR - IN INTEREST OF ERSTWHILE VISHWARAJA PROPERTIES AND CONSULTANCIES PRIVATE LIMITED,PUNE vs DCIT CIRCLE 8, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PLEASURE AGRO PRIVATE LIMITED (AS A SUCCESSOR - IN INTEREST OF ERSTWHILE VISHWARAJA PROPERTIES AND CONSULTANCIES PRIVATE LIMITED,PUNE vs DCIT CIRCLE 8, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SACHIN JADHAV,PUNE vs ITO WARD 2(2), PUNE
Ld. CIT(A). However assessee failed to respond to the notices of hearing as a result Ld. CIT(A) affirmed the addition made by Ld. Assessing Officer (AO) and dismissed the assessee's appeal. Aggrieved assessee is now in appeal before this Tribunal raising various grounds of appeal challenging the addition made by Ld. CIT(A) at Rs.10,11,177/-
TEJASHREE ATUL PATIL,PUNE vs PR.CIT - 2, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRAVIN KUMAR BALWANT BIRHADE,PUNE vs WARD 8(1), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
CIAN AGRO INDUSTRIES & INFRASTRUCTURE LIMITED,NAGPUR vs ACIT (IT) CIRCLE 1, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MRS. MEHER PHEROZ PUDUMJEE,PUNE vs ACIT CIRCLE 5, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
K D CHOUDHARI,PUNE vs DCIT CIRCLE 5, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANOJ RAMCHANDRA JADHAV,SANGLI vs INCOME TAX OFFICER, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AJEENCKYA FATTESING JAGTAP,PUNE vs ITO, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PRITHIVIRAJ SAYAJIRAO DESHMUKH,SANGLI vs ITO, WARD-4, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
