ITAT Pune Bench

17,218 judgments

YASHDA ASSOCIATES,PUNE vs DCIT, C.C-2(3), PUNE, PUNE

ITSSA 21/PUN/2025[2011-12]Status: Disposed24/9/2025AY 2011-12

MR. MANOJ N. PERE,AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD

ITA 745/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MR MANOJ N PERE,AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD

ITA 744/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MR. MANOJ N. PERE,AURANGABAD vs ITO, WARD-1(1), AURANGABAD, AURANGABAD

ITA 743/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER WARD-2 PANDHARPUR, PANDHARPUR vs MOHOL NAGARI SAHAKARI PATPURAVATHA SANSTHA MARYADIT, MOHOL

ITA 718/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER WARD-2 PANDHARPUR, PANDHARPUR vs MOHOL NAGARI SAHAKARI PATPURAVATHA SASTHA MARYADIT, MOHOL

ITA 717/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER WARD-2 PANDHARPUR, PANDHARPUR vs MOHOL NAGARI SAHAKARI PATPURVAGHA SANSTHA MARYADIT, MOHOL

ITA 695/PUN/2025[2018-19]Status: Disposed24/9/2025AY 2018-19

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

JALGAON JILHA SAHAKARI COTTAN MARKETING FEDRATION,JALGAON vs ITO, WARD1(4), JALGAON, JALGAON

ITA 616/PUN/2025[2018-19]Status: Disposed24/9/2025AY 2018-19

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ASHOK GURUNATH PATIL,LATUR vs ITO WARD1(1), LATUR, LATUR

ITA 594/PUN/2025[2011-12]Status: Disposed24/9/2025AY 2011-12

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ADM FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX(EXEMPTION), PUNE

ITA 2084/PUN/2025[2026-27]Status: Disposed24/9/2025AY 2026-27

MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)

SHI vs IDDHI EDUCATION SOCIETY,SATARAVS.CIT EXEMPTION PUNE, PUNE

ITA 1786/PUN/2025[2024-25]Status: Disposed24/9/2025AY 2024-25

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHI vs IDDHI EDUCATION SOCIETY,SATARAVS.CIT EXEMPTION PUNE, PUNE

ITA 1774/PUN/2025[2024-25]Status: Disposed24/9/2025AY 2024-25

DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

THE NASHIK JILHA MAHILA SAHAKARI BANK LIMITED,NASHIK vs ACIT, CIRCLE 1, NASHIK

ITA 1373/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

THE NASHIK JILHA MAHILA SAHAKARI BANK LIMITED,NASHIK vs ACIT, CIRCLE 1, NASHIK

ITA 1372/PUN/2025[2016-17]Status: Disposed24/9/2025AY 2016-17

DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MOHOL NAGARI SAHAKARI PATPURVATHA SANSTHA MARYADIT,SOLAPUR vs ITO WARD 2, PANDHARPUR

ITA 1332/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MOHOL NAGARI SAHAKARI PATPURVATHA SANSTHA MARYADIT,SOLAPUR vs ITO WARD 2, PANDHARPUR

ITA 1331/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

MAHENDRA PRAKASH PAWAR,PUNE vs CIT(A)-2, CHENNAI, CHENNAI

ITA 1304/PUN/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

DR.MANISH BORAD (Accountant Member)

INCOME TAX OFFICER WARD-2 PANDHARPUR, PANDHARPUR vs MOHOL NAGARI SAHAKARI PATPURVATHA SANSTHA MARYADIT , MOHOL

ITA 1146/PUN/2025[2020-21]Status: Disposed24/9/2025AY 2020-21

SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

NIKHIL BABAN NIMBALKAR,PUNE vs ITO, WARD 14(5), PUNE

ITA 2526/PUN/2024[2019-20]Status: Disposed24/9/2025AY 2019-20

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

NIKHIL BABAN NIMBALKAR,PUNE vs ITO, WARD 14(5), PUNE

ITA 2525/PUN/2024[2018-19]Status: Disposed24/9/2025AY 2018-19

Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)