ITAT Pune Bench
17,218 judgments
BANDU BABURAO CHAVAN,NASHIK vs ITO WARD 1(1), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BALAJI LAXMANRAO KILLARIKAR,AURANGABAD vs INCOME TAX OFFICER, WARD 2(3), AURANGABAD
DR.MANISH BORAD (Accountant Member)
KRISHNA NRSING HOME,NAVI MUMBAI vs ITO, WARD 5, PANVEL, PANVEL
DR.MANISH BORAD (Accountant Member)
MR. SIRAJUDDIN ABDUL SAMAD CHUADHARY,PUNE vs ITO WARD 9(1), PUNE
SHRI R. K. PANDA (Vice President)
SHRI MAHAVEER NAGARI SAHAKARI PAT SAN KINI,MAHARASHTRA vs INCOME TAX OFFICER WARD-1 ICHALKARANJI , ICHALKARANJI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI APPU DADA NEJE DUDHGANGA GR BIGAR SHETI SAH PAT SANSTHA MRY DATTAWAD,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI
SHRI R. K. PANDA (Vice President)
SHREE LAXMI NAGARI SAHAKARI PATSANSTHA MARYADIT,JALGAON vs ITO, WARD 1(4), JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DR. PRATAP PANDHIRANATH PATIL,PUNE vs PCIT - 2, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DEVRAJ VISHWASRAO JADHAV,PUNE vs INCOME TAX OFFICER, WARD-3, SATARA, SATARA
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NANASAHEB BHAGAWAN SASAR,PUNE vs ITO, WARD 2(2), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE DATTA NAGARI SAHAKARI PAT SANSTHA,SANGLI vs ITO WARD-5, SANGLI
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHREE DATTA NAGARI SAHAKARI PAT SANSTHA,SANGLI vs ITO WARD-5, SANGLI
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.626 & 625/PUN/2025 निर्धारण वर्ष / Assessment Years : 2018-19 & 2020-21 | Shree Datta Nagari Sahakari Pat Sanstha, Urun, Islampur, Sangli-415409 | | PAN: AAAAS8250R अपीलार्थी / Appellant | | Assessee by : Shri Sarang S. Gudhate | | Department by : Shri Ramnath P. Murkunde | | Date of hearing : 15-07-2025 | | Date of Pronouncement : 22-09-2025 | | ITO, Ward-5, Sangli | | Vs. प्रत्यर्थी / Respondent |
ZLS FOUNDATION,PUNE vs THE COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAHUL ARUNKUMAR PANDIT,PUNE vs DCIT , CIRCLE 3, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHARADA ELECTORS PRIVATE LIMITED,PUNE vs PCIT, PUNE-3, PUNE
<p>IN THE INCOME TAX APPELLATE TRIBUNAL</p> <p>PUNE BENCHES “B”, PUNE</p> <p>BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER</p> <p>AND SHRI VINAY BHAMORE, JUDICIAL MEMBER</p> <p>आयकर अपील सं. / ITA No.1432/PUN/2025</p> <p>Assessment Year : 2020-21</p> <p>Sharada Erectors Private Limited, Vs. PCIT, Pune-3</p> <p>11/1, Sharada Centre,</p> <p>Karve Road, Pune 411 004</p> <p>Maharashtra</p> <p>PAN : AACCS6028D</p> <p>Appellant Respondent</p> <p>Appellant by : Shri Kishor B. Phadke</p> <p>Respondent
THE NEW EDUCATION SOCIETY,THANE vs CIT-EXEMPTION,PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE NEW EDUCATION SOCIETY,THANE vs CIT-EXEMPTION,PUNE, PUNE
AWEZ WAHAB SHAIKH,SILLOD vs THE ITO, WARD 1(1), AURANGABAD, AURANGABAD
DR.MANISH BORAD (Accountant Member)
SHANKAR SAYBU RAKHEWAR,PUNE vs ITO WARD -2, NANDED
DR.MANISH BORAD (Accountant Member)
SAHYOG AURANGABAD,AURANGABAD vs CIT (EXEMPTION), PUNE
us. We note that the appellant is a Society registered with the Maharashtra Public Trusts Act 1950 and its main object is to promote the holistic development of weaker sections by imparting techno managerial skills in economic growth. Appellant was granted provisional registration vide order dated 27.05.2021. Thereafter, application for final registration was filed on Form No.10AB on 29.06.2024. There was no compliance from the side of appellant to the notices issued by ld. CIT(E) calling f
