ITAT Pune Bench
17,218 judgments
VIRENDER MALIK,SAGORE vs INCOME TAX OFFICER, WARD 11(4), PUNE
SHRI VINAY BHAMORE (Judicial Member)
VIRENDER MALIK,SAGAR vs INCOME TAX OFFICER, WARD 11(4), PUNE
PER DR. DIPAK P. RIPOTE (Accountant Member)
RAJHANS NAGARI SAHAKARI PATSANSTHA MARYADIT,MOGALPURA vs ITO WARD 2, AHMEDNAGAR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SANCHIT KANTILAL GANORE,BHAGUR vs ITO WARD 1(1), NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE RATNAKAR BANK EMPLOYEES CO OP CREDIT SOCIETY LTD KOLHAPUR,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
or at the time of hearing." Submission of ld.AR : 2. Ld.Authorised Representative(ld.AR) for the Assessee submitted a paper book along with copies the following case laws : PUNE ITAT ORDER-SHARADNAGARI SAHAKARI PATSANSTHA MARYADIT VS ITO_SEC.80P(2)(D)
LATE MR JAGADISH DESHPANDE THROUGH LEGAL HEIR VRISHALI DESHPANDE,PUNE vs DY/ASSIT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
LATE MR JAGADISH DESHPANDE THROUGH LEGAL HEIR VRISHALI DESHPANDE,PUNE vs DY/ASST COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
GOLDEN SPARROW MEDIA WORKS PVT. LTD.,PUNE vs ACIT CIRCLE 1(1), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MANDA SHANTARAM GARADE,TALEGAON DABHADE vs INCOME TAX OFFICER 9(3), AKURDI
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
INDRAJIT RAMCHANDRA JAGTAP,MAHARASHTRA vs ITO TDS WARD KOLHAPUR, ITO TDS WARD KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI VARDHAMAN STHANAKWASI JAIN SHRAWAK SANGH,PUNE vs CIT (EXEMPTION), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SKILLETZ FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX- EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SKILLETZ FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX- EXEMPTION, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ULTRA CORPOTECH P L EMPLOYEE GROUP GRATUITY CUM LIFE ASSURANCE SCHEME,PUNE vs ITO, EXEMPTION, WARD-1(2), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MACHINDRA BABURAO SUKE,PUNE vs ITO WARD 5(3), PUNE
DR.MANISH BORAD (Accountant Member)
MCM DEVELOPERS,AURANGABAD vs DCIT. CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BAGLAN PRATHMIK SHIKSHAK SAHKARI PATSANSTHA MARYADIT,NAMPUR vs INCOME TAX OFFICER, MALEGAON
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NINAD ARUN DIWAKAR,NASHIK vs ITO, ACIT CIRCLE 1, NASHIK, NASHIK
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
VASAVI NAGA RAJESHWARI CHALAMCHARLA,RAIGAD vs ITO WARD 2, PANVEL
PER DR. DIPAK P. RIPOTE (Accountant Member)
VASAVI NAGA RAJESHWARI CHALAMCHARLA,PUNE vs ITO WARD 2, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
