ITAT Pune Bench
17,218 judgments
SUVARNA GRAMIN BIGARSHETI SAH. PAT SANSTHA MARYADIT,SANGLI vs ITO, WARD-2, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member)
RAJRSHI SHAHU NAGARI SAHAKARI PAT SANSTHA MARYADIT KURUNDWAD,KOLHAPUR vs INCOME TAX OFFICER, ICHALKARANJI
DR.MANISH BORAD (Accountant Member)
KHALIL KASHIM DARWAJKAR,KOLHAPUR vs ITO, WARD-1(), KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MR. AVINASH HARIBHAU SHINDE,PUNE vs ITO, WARD 14(1), PUNE, PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ADAM HAJI AMIR HAMZA NADAF,SANGLI vs ITO WARD-2, SANGLI, SANGLI
DR.MANISH BORAD (Accountant Member)
SHRI AMBAI GRAMIN BIGARSHETI SAH PAT SANSTHA MARYADIT RADHANAGARI,RADHANAGARI KOLHAPUR vs ITO, WARD 1(5), KOLHAPUR
DR.MANISH BORAD (Accountant Member)
RAMESHBHAI HARILAL PATEL,PUNE vs ACIT CENTRAL CIRCLE 1(1), PUNE, PUNE
RAMESHBHAI HARLILAL PATEL,PUNE vs ACIT CENTRAL CIRCLE 1(1), PUNE
PRADEEP BIHARISING BUNDELE,JALNA vs ITO WARD-1, JALNA
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUYASH SOLUTIONS PVT.LTD,PUNE vs DCIT CIRCLE-5, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHATMA PHULE NAGARI SAHAKARI PATSANSTHA MARYADIT,AHILYANAGAR vs ITO WARD-1, AHILYANAGAR
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
RAJDEEP AUTOMATION PVT.LTD,PUNE vs DCIT, CIRCLE,5, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
WAHIBA ABUBKAR MUKADAM,RATNAGIRI vs ITO, WARD-1, RATNAGIRI, RATNAGIRI
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1655/PUN/2025 Assessment Year : 2021-22 Vs. ITO, Ward 1, Wahida Abubkar Mukadam Ratnagiri 633 Al Banat High School, Bhadgaon, Khed Ratnagiri - 415709, Maharashtra Appellant Respondent Appellant by Respondent by Date of hearing Date of pronouncement Shri Sharad Vaze Shri Harshit Bari 19.08.2025 12.09.2025 आदेश / ORDER PER DR. MANISH BORAD (Accountant Member)
MR. VIJAY BAJIRAO BALWADKAR,PUNE vs ITO, WARD 2(2) PUNE, PUNE
this Tribunal. Appellant has filed an application for condonation of delay explaining the reasons which led to delay in filing of the appeal.
G AND S ASSOCIATES,PUNE vs ITO, WARD-2(4), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SMARTENVIRO SYSTEMS PRIVATE LIMITED,PUNE vs I.T.O, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1144/PUN/2025 Assessment Year : 2021-22 | Smartenviro Systems Private | Vs. | Income Tax Officer, | Limited, | Sr. No.17/B, Plot No.5, | Gala No.26, | Pragati Industrial Complex, | Kothrud, Pune-411038 | Maharashtra | PAN: ABACS1923J | Appellant Circle 5, Pune | Respondent | Appellant by | Respondent by | Date of hearing | Date of pronouncement : : : : Shri Pramod S Shingte Shri Shashank Ojha 20.
SHIVPRASAD KASHINATH DESAI,SINDHUDURG vs ITO WARD , KUDAL
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DY. COMMISSIONER OF INCOME TAX, CIRCLE-8, PUNE, PUNE vs SHRI ASLAM BADSHAH SHAIKH , PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
NANDIGRAM KRASHI AWAM GRAM VIKAS SANSTHA SUGA,NANDED vs DCIT, EXEMPTION CIRCLE, AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
GLAACIA COSMETICS PRIVATE LIMITED,PUNE vs WARD 1(1), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)