ITAT Pune Bench
17,218 judgments
SHRI MARTAND DEOSANSTHAN JEJURI,PUNE vs ITO EXEMPTION WARD 1(2), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AJAY SHANTILAL LALWANI,JALGAON vs ITO CIRCLE 1, JALGAON
LANJA NAGARI SAHAKARI PATSANSTHA MARYADIT,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
GULAMAHEMAD HAMIDULLA KHAN,PUNE vs ITO WARD 14(3), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RATAN KISAN BORADE,NASHIK vs ITO WARD 2(1), NASHIK
DR. MANISH BORAD (Accountant Member)
VISHAY JABIL AND HELVOET EMPLOYEES CO-OP CR SOC LTD,PUNE vs INCOME TAX OFFICER WARD 14(3), PUNE
DR. MANISH BORAD (Accountant Member)
SANDIP GULAB GOGAWALE,PUNE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
BAHUBALI KALLAPPA KABADGE,SANGLI MIRAJ vs ITO, WARD-5, SANGLI, SANGLI
DR. MANISH BORAD (Accountant Member)
GANPAT VASANT RANDIVE,VILLAGE - TUNGAT, TALUKA - PANDHARPUR vs INCOME TAX OFFICER, WARD 2, PANDHARPUR, PANDHARPUR
DR. MANISH BORAD (Accountant Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
this Tribunal on 01.09.2025. Considering the fact that the common issue raised in this batch of appeals has already been decided by this Tribunal in plethora of decisions, we proceed to adjudicate this batch of appeals with the assistance of Ld. Departmental Representative and available records.3. Identical grounds have been raised by assessee in all these appeals. We therefore proceed to dispose of these appeals by this consolidated order for the sake of convenience.
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
UTKARSH BALASO PATIL,KOLHAPUR vs ITO (TDS) WARD, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
