AJAY SHANTILAL LALWANI,JALGAON vs. ITO CIRCLE 1, JALGAON
ITA 556/PUN/2025Status: DisposedITAT Pune11 September 2025AY 2010-112 pages
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Income Tax Appellate Tribunal, “A” BENCH, PUNE
Before: SHRI R.K. PANDA & MS. ASTHA CHANDRA
For Respondent: Shri Ratnakar Bhimrao Shelake
The appeal filed by the assessee is directed against the order dated 16.12.2024 of the Ld. Commissioner of Income Tax (Appeals)/NFAC, Delhi [“CIT(A)
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