ITAT Pune Bench
17,218 judgments
INDRARAJ EDUCARE FOUNDATION,NAGPUR vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DANDE MADHUSUDAN JAIKRISHANA HUF,NASHIK vs ITO, WARD 1(5), NASHIK, NASHIK
SHRI R. K. PANDA (Vice President)
SIDDHKALA VISHVASTA TRUST,SATARA vs CIT EXEMPTION,, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI GURU GANESH SHRI GURU MISHRI GORAKSHAN CHARITABLE TRUST,JALNA vs EXEMPTION WARD, AURANGABAD
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MORAYA RESIDENCY B WING,PUNE, MAHARASHTRA vs THE ITO WARD 6(1), PUNE, PUNE, MAHARASHTRA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SUBHLAXMI GURUNATH KAMAT,SINDHUDURG vs INCOME TAX OFFICER, KUDAL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
V.R. SUKHWANI PROJECTS,PUNE vs INCOME TAX OFFICER - CIRCLE 2, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1750/PUN/2025 निर्धारण वर्ष / Assessment Year: 2022-23 | V.R.Sukhwani Projects, | Office No.B-1205, | Amar Business Zone, | Baner, Pune – 411045 | PAN: AAQFV3888H | Appellant/Assessee | Assessee by | Revenue by | Date of hearing | Date of pronouncement V The Income Tax Officer, S Circle-2, Pune Respondent / Revenue Miss Sailee Gujarathi – AR Shri Aviyogi Ambadkar– Addl.CIT(DR) 09/09/2025 25/09
BHAGDESHWAR NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO WARD 10(1), PUNE
SHRI R. K. PANDA (Vice President)
SEARCE LOGISTICS ANALTICS LLP,PUNE vs DCIT, CIR-2, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
THE VADGAON JANATA CO OPERATIVE CREDIT SOCIETY LIMITED,VADGAON vs INCOME TAX OFFICER, ICHALKARANJI
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANOJ BALASAHEB INGALE,AHMEDNAGAR vs ITO WARD-1, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANOJ BALASAHEB INGALE,AHMEDNAGAR vs ITO WARD-1, AHMADNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANOJ BALASAHEB INGALE,AHMEDNAGAR vs ITO WARD-1, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANOJ BALASAHEB INGALE,AHMEDNAGAR vs ITO WARD-1, AHMADNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MANOJ BALASAHEB INGALE,AHMEDNAGAR vs ITO WARD-1, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DR VENUPRAKASH CHARITABLE SOCIET,AURANGABAD vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DR VENUPRAKASH CHARITABLE SOCIETY,AURANGABAD vs CIT EXEMPTION, PUNE
Dr. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KAKA GOLE FOUNDATION,AMBARNATH, THANE vs CIT (E), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI CHANDRAKANT BALASAHEB JADHAV,SATARA vs ITO WARD-5, SATARA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
JAWAHARLAL NEHRU PORT AUTHORITY (FORMERLY KNOWN AS JAWAHARLAL NEHRU PORT TRUST),MUMBAI vs EXEMPTION CIRCLE, PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)