ITAT Pune Bench
17,218 judgments
POONA DISTRICT CHEMIST AND DRUGGIST ASSOCIATION,PUNE vs ITO (EXEMPTION), WARD -1(1), PUNE
DR.MANISH BORAD (Accountant Member)
HARISH CHANDIRAM NAVRANGANI,AURANGABAD vs COMMISSIONER OF INCOME TAX(APPEALS), DELHI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KARYON HEALTHY CO FOREVER LLP,PUNE vs ITO, WARD 7(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KARYON HEALTHY CO FOREVER LLP,PUNE vs ITO, WARD 7(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KARYON HEALTHY CO FOREVER LLP,PUNE vs ITO, WARD 7(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KARYON HEALTHY CO FOREVER LLP,PUNE vs ITO, WARD 7(3), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SYNECHRON TECHNOLOGIES PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (TP)2(2), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SAI VISHWA PROMOTERS BUILDERS AND DEVELOPERS,PUNE vs ITO WARD 3(4), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DNYANESHWAR NIVRUTTI KALE,AHMEDNAGAR vs ITO, WARD(1), AHMEDNAGAR, AHMEDNAGAR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIJAY MANIKRAO GAIKWAD,PUNE vs PR. CIT CIRCLE 7, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIJAYKUMAR MANGILALJI CHORDIYA,NASHIK vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
Dr. MANISH BORAD (Accountant Member)
VIVEK MAHADEV YADAV,PUNE vs THE INCOME TAX OFFICER, WARD-7(5), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ASHWINI SHAILESH JOSHI,PUNE vs ASSESSMENT UNIT, PUNE
Dr. MANISH BORAD, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.2126/PUN/2025 निर्धारण वर्ष / Assessment Year: 2018-2019 | Ashwini Shailesh Joshi, | Vs | Assessment | Flat No. A-501, Sawitri | | Unit, Pune | Audumbar Appartment, | | DSK Chowk, Pune-411041 | | PAN-AIEPJ8240K | | Appellant | | Respondent Assessee by Revenue by CA Aakash Jangam Shri Ajitesh Meena, JCIT Date of hearing Date of pronouncement: | 14.10.2025 30.10.2025 आदेश/ORDER PER DR. MANISH BORAD (Accountant Member)
BAJRANG GUNWANRAO YELIKAR,SO GUNWANRAO YELIKAR,MAKANI THOR,NILANGA vs INCOME TAX OFFICER, PANVEL
Dr. MANISH BORAD (Accountant Member)
DRISHTI MATHS TEST SERIES,MANJUL DEEP vs NATIONAL E ASSESSMENT, NANDED
Dr. MANISH BORAD (Accountant Member)
VASANT KRISHNAJI SUPEKAR,PUNE vs ITO WARD 5(4), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KAVITA BALRAJ LANJILE,PASHAN vs ITO, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DIMPLE RAJESH OSWAL,PUNE vs INCOME TAX OFFICER WARD 5(1), PUNE
SHRI R. K. PANDA (Vice President)
KAPSE FOUNDATION YEOLA,YEOLA vs ITO WARD 1(1), NASHIK
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
