ITAT Pune Bench
17,218 judgments
SHAILA OMPRAKASH JETHALE,PUNE vs CIT(A), NFAC, DELHI
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SATYAM TRANSFORMERS PRIVATE LIMITED,AURANGABAD vs ITO WARD 2(3), AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
RAJENDRA ANNASAHEB MASUTE HUF,KOLHAPUR vs ITO, WARD-1(1), KOLHAPUR, KOLHAPUR
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KISHOR GAJANAN PATIL,PUNE vs ITO WARD 1(1), AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MAHESH TUKARAM MATKAR,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MAHESH TUKARAM MATKAR,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
KRISH WINES,JALGAON vs ACIT CIRCLE 1,, JALGAON
ASSISTANT COMMISSIONER OF INCOME TAX, JALGAON vs SIDHARTH RATANLAL BAFNA, JALGAON
ASSISTANT COMMISSIONER OF INCOME TAX, JALGAON vs SIDHARTH RATANLAL BAFNA, JALGAON
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, JALGAON vs SIDHARTH RATANLAL BAFNA, JALGAON
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, JALGAON vs SIDHARTH RATANLAL BAFNA, JALGAON
DY. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE, PUNE, SWARGATE,PUNE vs MAHARASHTRA STATE BOARD OF SECONDARY & HIGHER SECONDARY EDUCATION, PUNE
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALGAON vs TARADEVI RATANLAL BAFNA, JALGAON
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MATUSHRI LILBAI MAGANLAL GALA CHARITABLE TRUST ,THANE vs DCIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DHANLAXMI MAHILA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LIMITED,PUNE vs PCIT-1, PUNE
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
JAYANTI S KUNDHADIYA, ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(1), PUNE, PUNE vs PATIL CONSTRUCTION AND INFRASTRUCTURE LIMITED, MUMBAI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
JAYANTI S KUNDHADIYA, ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), PUNE, PUNE vs PATIL CONSTRUCTION AND INFRASTRUCTURE LIMITED, MUMBAI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), PUNE, PUNE vs PATIL CONSTRUCTION AND INFRASTRUCTURE LIMITED, MUMBAI
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
BABABHAI SADARBHAI SHAIKH,AHMEDNAGAR vs ITO WARD 1, AHMEDNAGAR, AHMEDNAGAR
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BALASAHEB BHAGWAT HORANE,PUNE vs INCOME TAX OFFICER WARD 2, PANDHARPUR
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
