ITAT Pune Bench
17,218 judgments
DILIP JAWAHARLAL VARYANI,PUNE vs DCIT CIRCLE-8, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BYK YOG ADHYATMIK FORUM,PUNE vs CIT (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAI RAMAKANT VISHWANATH BEJGAMWAR SHIKSHAN PRASARAK MANDAL,NANDED vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAI RAMAKANT VISHWANATH BEJGAMWAR SHIKSHAN PRASARAK MANDAL,NANDED vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHIVAM MULTISPECIALITY AND ACCIDENT CARE CENTRE PVT. LTD.,PUNE vs INCOME TAX OFFICER, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRI RAMBAG MANDIR TATHA RAMCHANDRAJI BHAGWAN SANSTHAN,PANDHARPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALGAON vs TARADEVI RATANLAL BAFNA, JALGAON
SHRI R. K. PANDA (Vice President), MS ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALGAON vs TARADEVI RATANLAL BAFNA, JALGAON
DECCAN GYMKHANA,PUNE vs CIT(EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
VAIDEHI SHASHANK KARADE,PUNE vs ITO WARD-5 PANVEL, PANVEL
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2100/PUN/2025 Assessment Year : 2015-16 Vaidehi Shashank Karande, 10, Pratiksha, Shri Ram Nagar, New Chetan Ghanda, Jawala Colony, Aurangabad - 431 005 Maharashtra PAN : DETPK7189J Appellant Income Tax Officer, Vs. Ward-5, Panvel Respondent Appellant by : Shri Kishor B. Phadke Respondent by : Shri Bharat Andhale Date of hearing : 06.10.2025 Date of pronouncement : 27.10.2025 आदेश / ORDER PER DR.
VAIBHAV DILIP METHA,AHILYANAGAR vs ITO, WARD-2, AHILYANAGAR, AHILYANAGAR
DR.MANISH BORAD (Accountant Member)
VATSALABAI KARBHARI DEORE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, NASHIK
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SUDAM PANDURANG BELDARE,PUNE vs ITO, WARD-5(3), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
PREM BHAKTI SADHANA KENDRA,NASHIK vs CIT(EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PREM BHAKTI SADHANA KENDRA,NASHIK vs CIT(EXEMPTION), PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
QUALITY EDUCATION FOUNDATION ,ALIPUR ROAD , OPP TO ZAMBARE GANESH TEMPLE vs INCOME TAX OFFICER EXEMPTION WARD 1, PMT BUILDING SHANKAR SHET ROAD PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
QUALITY EDUCATION FOUNDATION ,ALIPUR ROAD , OPP TO ZAMBARE GANESH TEMPLE vs INCOME TAX OFFICER EXEPTION WARD 1, PMT BUILDING SHANKAR SHET ROAD PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DECCAN GYMKHANA,DECCAN vs CIT(EXEMPTION), PUNE, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
BHASAKAR KISANRAV GIRAM,JALNA vs ITO WARD 3, JALNA
DR.MANISH BORAD (Accountant Member)
SHAILA OMPRAKASH JETHALE,PUNE vs CIT(A), NFAC, DELHI
DR.MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)