ITAT Pune Bench
17,218 judgments
VIDYA VIKAS PRATISHTAN,SOLAPUR vs DCIT, EXEMPTION CIRCLE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INDRAJEET SURESH MAGAR,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
VIKAS RATANLAL JAIN,AURANGABAD vs CIT(A), AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
LATE TILOKCHAND KUCHE SHIKSHAN PRASARAK MANDAL ,AURANGABAD vs CIT EXEMPTION, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SWA MOHAMAD ISAQ PATEL MEMORIAL EDUCATION SOCIETY,HINGOLI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHOBHARAM TULSHIRAM PRAJAPAT,JALGAON vs ITO, WARD 1(3), JALGAON, JALGAON
DR.MANISH BORAD (Accountant Member)
SIDDHARTH RAIKUMAR NAHAR,PUNE vs DCIT, CIR-5, PUNE, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
YETCHINA SRINIVAS,BILASPUR vs DCIT, CIRCLE, 1(1), PUNE
DR.MANISH BORAD (Accountant Member)
TANGMARG INVESTMENT AND TRADING PVT.LTD,PUNE vs ACIT, CIRCLE-7, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MACHHINDRA ISHWARCHAND SARODE,PUNE vs INCOME TAX OFFICER, WARD THIRTEEN(FOUR), PUNE
DR.MANISH BORAD (Accountant Member)
SHRI GANESH NAGARI SAHAKAR PATSANSTHA M. CHIPLUN TA. CHIPLUN,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI
DR.MANISH BORAD (Accountant Member)
RAVI YANTRIKI UDYOG PRIVATE LIMITED,PUNE vs ITO WARD (5)(4), PUNE
ARHAM FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
ARHAM FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
SHRI RAMA KΑΝΤΑ PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CHAITANYA GOSHALA TRUST,PUNE vs CIT (EXEMPTION), PUNE
CHAITANYA GOSHALA TRUST,PUNE vs THE CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AUDUMBAR SADGURU NIWAS FOUNDATION,PARBHANI vs CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AUDUMBAR SADGURU NIWAS FOUNDATION,PUNE vs CIT (EXEMPTION), PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BALKRISHNA DNYANOBA KHANDVE,PUNE vs CENTRAL CIRCLE 2(3), PUNE
DR. MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SATISH VISHNU THOMBARE, INCOME TAX OFFICER, WARD-1, AHMEDNAGAR, AHMEDNAGAR vs VARSHA PRAFULLA ZENDE, AHMEDNAGAR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
