ITAT Pune Bench
17,218 judgments
BALU VITHAL PAWALE,PUNE vs ITO WD- 2(4), PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
KISHOR VITTHAL KOLHE,JALGAON vs DCIT-CIRCLE-1, JALGAON, JALGAON
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
FORUM FOR INDIAN NEUROLOGY EDUCATION ( FINE ),PUNE vs CIT(E) ,, PUNE
CHANDRASHEKHAR VISHNU PARANJPE (HUF),PUNE vs ITO WARD 3(1), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
U B FOODS PVT. LTD,JALGAON vs ITO, WARD1(2), , JALGAON
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
MAHESH KRISHNARAO DHAVAN,PUNE vs INCOME TAX OFFICER, WARD 10(1), PUNE, PUNE
the Tribunal. Assessee has filed an affidavit explaining the delay and relevant contents are reproduced below:
SAYYAD KHARMAMMAD SAYYAD SALEMAHAMMAD,NANDED vs INCOME TAX OFFICER WARD-2, NANDED
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
SANGITADEVI KISHOREKUMAR MUNDRA,ICHALKARANJI vs INCOME TAX OFFICER, KOLHAPUR
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
VENKATESHWARA B V BIOCORP PRIVATE LIMITED,PUNE vs CIRCLE 12, PUNE, PUNE
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
YUSUF RAHIM SHAIKH,PUNE vs ITO, WARD-2, PUNE, PUNE
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
THE SATARA ZILLA KRISHI BANK KARMACHARI SAHAKARI PATSANSTHA LTD,SATARA vs ACIT, SATARA, CIR-SATARA, SATARA
DR. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
BHARAT KANTILAL CHANGEDE,PUNE vs ITO WARD 6(3), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SACHIN MANILAL SHAH,PANVEL vs ITO WARD 2, PANVEL
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
RANAJIT SURESH RAJAMANE,SOLAPUR vs ITO, WARD 1, PANDHARPUR, PANDHARPUR
MATSYODARI SHIKSHAN SANSTHAS ANKUSHRAO TOPE JUNIOR COLLEGE, JALNA,JALNA vs INCOME TAX OFFICER TDS, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MATSYODARI SHIKSHAN SANSTHAS ANKUSHRAO TOPE JUNIOR COLLEGE, JALNA,JALNA vs INCOME TAX OFFICER TDS, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MATSYODARI SHIKSHAN SANSTHAS ANKUSHRAO TOPE COLLEGE, JALNA,JALNA vs INCOME TAX OFFICER TDS, AURANGABAD
the Ld. CIT(A) / NFAC, the Ld. CIT(A) / NFAC dismissed the appeal on account of delay by observing as under:
MATSYODARI SHIKSHAN SANSTHAS ANKUSHRAO TOPE COLLEGE, JALNA,JALNA vs INCOME TAX OFFICER TDS, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MITHI SOFTWARE TECHNOLOGIES PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER WARD 14(3), PUNE
PER DR. DIPAK P. RIPOTE (Accountant Member)
VIJAY BALBHIM PISE,SOLAPUR vs ITO WARD 1(2), SOLAPUR, SOLAPUR
Dr. MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
