ITAT Pune Bench
17,218 judgments
VIJAY PREMRAJ PUROHIT,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1, JALGAON, JALGAON
SHRI RAMA KANTA PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
VIDYA ONLINE PRIVATE LIMITED,PUNE vs THE INCOME TAX OFFICER, WARD-13(5), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KUMAR PROPERTIES AND REAL ESTATE PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 14, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
KUMAR MATUNGA PROJECT,PUNE vs INCOME TAX OFFICER WARD 7(1), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
KISHORE KASHINATH KOLI,PANVEL vs CIT(A), DELHI
the Ld. CIT(A) / NFAC, the Ld. CIT(A) / NFAC dismissed the appeal by not condoning the delay on the ground that the assessee has not filed any application for condonation of delay.
MAHATMA PHULE GRAMIN BIGARSHETI SAHAKAR PAT SANSTHA LTD,KOLHAPUR vs PCIT-1, PUNE, PUNE
ANANT BHALCHANDRA HENDRE,MAHAD vs INCOME-TAX OFFICER, PANVEL
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
AFSHA SHAMIM AHMED KHAN ,NASHIK vs THE ITO WARD-1(3), NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PINNACLE CONSRTO AND ECOHOMES PVT.LTD,PUNE vs DCIT CIRCLE-4, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.2818/PUN/2025 निर्धारण वर्ष / Assessment Year : 2017-18 | | And V | | |---|---|---|---| | Pinnacle Ecohomes Pvt. Ltd., Madhav Heritage, Tilak Road, Sadashiv Peth, Pune – 411030. | | DCIT, Circle-4, Pune. | | PAN: AAECP0400E | | | | Appellant/ Assessee | | Respondent/Revenue | | Assessee by | Shri Suhas P. Bora | | Revenue by | Shri Madhukar Anand-JCIT(through virtual) | | Date of hearing | 07/
THERMAL ENGINEERS CO-OP CREDIT SOCIETY,PUNE vs INCOME TAX OFFICER WARD 1(5), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
TOOLTECH GLOBAL ENGINEERING PVT. LTD.,PUNE vs INCOME TAX OFFICER, WARD 7(5), PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
PUNE ZILLA SAHAKARI DUDH UTPADAK SANGH MARYADIT,PUNE vs DCIT, CIRCLE-5, PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
PUNE ZILLA SAHAKARI DUDH UTPADAK SANGH MARYADIT,PUNE vs DCIT, CIRCLE-5, PUNE, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
HEMANT MADANLAL PARAKH,NASHIK vs ACIT CIRCLE 1, NASHIK, NASHIK
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SANJAY CHAMPALAL JAISWAL,NANDED-WAGHALA vs ITO, WARD-1, NANDED-WAGHALA
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WD 6(3), PUNE vs ELLORA ISPAT, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER, PUNE vs SAGAR CONSTRUCTION COMPANY, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SULBHA CHAKRAPANI SARVADE,PUNE vs INCOME TAX OFFICER, WARD 2, SANGLI
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE SANT SAVTA GRAMIN BIGAR SETI SAHAKARI PATHASANSTHA MARYADIT,PIMPALGAON vs ASSESSING OFFICER, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREE SANT SAVTA GRAMIN BIGAR SETI SAHAKARI PATHASANSTHA MARYADIT,PIMAPALGAON vs ASSESSING OFFICER, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)