ITAT Pune Bench
17,218 judgments
SANDIP KAILASAPPA LAKADE,PARBHANI vs ITO, WARD, RANGE-27, HINGOLI, HINGOLI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHRI OMKAR NAGARI SAH PAT SANSTHA,SANGLI vs ADDL. CIT (A), VARANASI
DR.MANISH BORAD (Accountant Member)
MANGALABAI VIJAYKUMAR SAHUJI (DECEASED) THROUGH LEGAL HEIR (SON) RAHUL VIJAYKUMAR SAHUJI,AURANGABAD (CHHATRAPATI SAMBHAJINAGAR) vs INCOME TAX OFFICER, AURANGABAD (CHHATRAPATI SAMBHAJINAGAR)
SHRI MANISH BORAD (Accountant Member)
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED (SUCCESSOR TO LIQUIDHUB INDIA PRIVATE LIMITED),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KADUBAI ASARAM DALVI @ ANITA BHASKAR BANKAR,AURANGABAD vs INCOME TAX OFFICER WARD 1(2), AURANGABAD
the Tribunal. Assessee has filed application for condonation of delay giving the reasons for delay and relevant contents are reproduced below: "3. I states that, said appeal is well within the prescribed period of limitation from the date of knowledge of the order to me. However, if period is counted from the date of order, the delay of about 365 days seems to be caused for filing the appeal.
BALKRISHNA RATHI FINANCE PRIVATE LIMITED,PUNE vs ITO, PUNE
SHRI VINAY BHAMORE (Judicial Member)
M/S. MAYFAIR BUILDERS AND DEVELOPERS ,PUNE vs INCOME TAX OFFICER WARD 2(3), PUNE
Dr. MANISH BORAD (Accountant Member)
JANI PROPERTIES PRIVATE LIMITED,RAIGAD vs DCIT, PANVEL, CIRCLE-PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
SHANTANU DURYODHAN RANANAWARE,SATARA vs DCIT,CIRCLE, SATARA
PER DR. MANISH BORAD (Accountant Member)
CIL EMPLOYEES CO OP CREDIT SOCIETY LIMITED,PUNE vs EXEMPTION, WARD-1(2), PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ANAND BHAUSAHEB BHALEKAR,AURANGABAD vs ITO, WARD -1(5), AURANGABAD, AURANGABAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DINESH B POKHRIYAL,KALYAN vs ITO WARD(2) PANVEL, PANVEL
SHRI MANISH BORAD (Accountant Member)
DCIT, CENTRAL CIRCLE-1, AURANGABAD vs SMT. ASHA B. KADAM, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DCIT, CENTRAL CIRCLE-1, AURANGABAD vs SMT. ASHA BHAGWANRAO KADAM, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
DCIT, CENTRAL CIRCLE-1, AURANGABAD, AURANGABAD vs SMT. ASHA BHAGWANRAO KADAM, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SUNIL VASANTRAO CHOKAKKAR,KOLHAPUR vs INCOME TAX OFFICER, WARD, KUDAL, KUDAL
DR.MANISH BORAD (Accountant Member)
DHARMAVEER SAMBHAJI NAGARI SAHAKARI PAT MARYADIT,PUNE vs PCIT, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
HOTEL SAI SIDDHI PVT. LTD.,,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX-1, NASHIK
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)