ITAT Pune Bench
17,218 judgments
DYANSAWANDHANI GRAMIN BIGARSHATI SAHAKARI PATASANSHATA MARAYDIT,SHIRWAL, KHANDALA, SATARA, MAHARASHTRA vs ASSESSING OFFICER WARD 4 SATARA, AAYKAR BHAWAN, MANJUNATH MANOR, PAWAI NAKA, SATARA
him and dismissed the appeal in limine without considering that the case of the assessee's case was dealt by the consultant Late Mr. M.K. Kulkarni. However due to the death of Mr. M.K. Kulkarni on 01.01.2024 assessee was not aware about the status of the proceedings, the delay has occurred.
SWASTIVISHWA BEHAVIORAL AND SOCIAL SCIENCES INSTITUTE FOUNDATION,PUNE vs CIT (EXEMPTIONS), PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHREYASKAR JAIN EKTA SEVABHAVI CHARITABLE TRUST,DHULE vs CIT EXEMPTION, PUNE
PER DR. MANISH BORAD (Accountant Member)
SHREYASKAR JAIN EKTA SEVABHAVI CHARITABLE TRUST,DHULE vs CIT EXEMPTION, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHRI RAJASTHANI JAIN SHWETAMBAR SANGH (POORVA VIBHAG),PUNE vs CIT (EXEMPTION), PUNE
this Tribunal. Assessee has filed an affidavit explaining the reasons which gave rise to delay and the contents of said Affidavit reads as under:
VATSALABAI KARBHARI DEORE,KALWAN vs INCOME TAX OFFICER, WARD 1(5), NASHIK
PER DR. MANISH BORAD (Accountant Member)
BANGANGA NAGARI SAHAKARI PAT SANSTHA MARYADIT OJHAR (MIG),NASHIK vs THE INCOME TAX OFFICER, WARD -1(1), NASHIK., NASHIK
BANGANGA NAGARI SAHAKARI PATSANSTHA MARIYADIT OJHAR (MIG),NASHIK vs THE INCOME TAX OFFICER, WARD -1(1), NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SURESH VITTHALRAO BARGE,BEED vs WARD-1(5), AURANGABAD, AURANGABAD
SKYLINE DEVELOPERS,PUNE vs THE INCOME TAX OFFICER, WARD4(50, PUNE
DR.MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DCIT, CENTRAL CIRCLE-1, AURANGABAD, INCOME TAX OFFICE vs ASHA BHAGWANRAO KADAM, PUNE
DCIT, CENTRAL CIRCLE-1, INCOME TAX vs ASHA BHAGWANRAO KADAM, PUNE
KALPANA ANIL GONDHALE,AURABNGABAD vs THE INCOME TAX OFFICER, WARD-1(1), AURANGABAD
Dr. MANISH BORAD (Accountant Member)
SMT ASHA BHAGWANRAO KADAM,PUNE vs DCIT CENTRAL CIRCLE 1, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SMT ASHA BHAGWANRAO KADAM,PUNE vs DCIT CENTRAL CIRCLE 1, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SMT ASHA BHAGWANRAO KADAM,PUNE vs DCIT CENTRAL CIRCLE 1, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SMT ASHA BHAGWANRAO KADAM,PUNE vs DCIT CENTRAL CIRCLE 1, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SMT ASHA BHAGWANRAO KADAM,PUNE vs DCIT CENTRAL CIRCLE 1, AURANGABAD
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SANTOSH HANUMANT SALKE,KUDALWADI, CHIKHLI vs WARD 9(3), PUNE, AKURDI, PUNE
DR.MANISH BORAD (Accountant Member)
DHAIRYASHIL SHARMA GONDIL,WALWA vs INCOME TAX OFFICER,WARD 5, SANGALI, SANGALI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
