ITAT Pune Bench
17,218 judgments
SHREE CHAITANYA-RAM FOUNDATION,BAVDHAN PUNE vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHREE CHAITANYA-RAM FOUNDATION,BAVDHAN vs CIT EXEMPTION, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
MADHAV PANDURANG BHANAGE,NASHIK vs INCOME TAX OFFICER, WARD 1(1), NASHIK
Dr. MANISH BORAD (Accountant Member)
INCOME TAX OFFICER WARD-2, AHMEDNAGAR, AHAMEDNAGAR vs KANIFNATH GRMAIN BIGAR SHETI SAHAKARIPATSANSTHA MARYADIT, , MALDAD
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD-2, AHMEDNAGAR, AHMEDNAGAR vs KANIFNATH GRMAIN BIGAR SHETI SAHAKARI, MALDAD SANGAMNER
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AMRUTA VIVEK PADALIKAR,PUNE vs ITO WARD 1(1), KOLHAPUR
AMRUTA VIVEK PADALIKAR,PUNE vs ITO WARD 1(1), KOLHPAUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
M/S SIZE CONTROL GAUGES AND TOOLS PVT. LTD. ,PUNE vs DY CIT , CIRCLE- 5 , PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S SIZE CONTROL GAUGES AND TOOLS PVT. LTD.,PUNE vs DY CIT , CIRCLE- 5, PUNE
M/S SIZE CONTROL GAUGES AND TOOLS PVT. LTD.,PUNE vs DY CIT , CIRCLE- 5, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S SIZE CONTROL GAUGES AND TOOLS PVT. LTD.,PUNE vs DY CIT , CIRCLE- 5, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
M/S SIZE CONTROL GAUGES AND TOOLS PVT. LTD.,PUNE vs DY CIT , CIRCLE- 5, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MRS. MEENA ANIL SHELKE,THERAGAON vs ITO WARD 8(3), PUNE, PUNE
Dr. MANISH BORAD (Accountant Member)
DNYANESHWAR SHINDE,AURANGABAD vs INCOME TAX OFFICER, WARD 1(1) , AURANGABAD
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
BHIMASHANKAR SAHAKARI SAKHAR KARKHANA LTD,PUNE vs ACIT CIRCLE-8, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
BHIMASHANKAR SAHAKARI SAKHAR KARKHANA LTD,PUNE vs ACIT CIRCLE-8, PUNE , PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIJAY GULABRAO SONAWANE,NASHIK vs ITO WARD 2(1), NASHIK
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
MR POPATRAO DASHRATHRAO SURYAWANSHI,PUNE vs INCOME TAX OFFICER, WARD-7(4), PUNE, PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
NATHARAM PANAJI CHOUDHARY,PUNE vs I.T.O. WARD 8(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
NATHARAM PANAJI CHOUDHARY,PUNE vs I.T.O. WARD 8(1), PUNE, PUNE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
