ITAT Pune Bench
17,218 judgments
HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs CIT TDS NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs CIT TDS NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VIJAY SHRIDHAR WADKAR,SANGLI vs ITO WD- 6, SANGLI
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
GOVIND FOUNDATION PHALTAN,SATARA vs CIT EXEMPTION PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
MRS. LALITA RAMESH PORWAL,LONAVLA vs ITO WARD-9(5), PUNE
ld.CIT(A) but even though some details were furnished but as per ld.CIT(A) assessee failed to establish a clear link between the cash allegedly withdrawn in January 2014 and the cash deposited in November 2016 as there is no continuous cash flow statement or cash book covering the intervening period. Ld.CIT(A) affirmed the addition made by the Assessing Officer Aggrieved assessee is now in appeal before this Tribunal.
SHRI SUNIL APPASAHEB MAGAR ,AHMENAGAR vs CIT(A) NFAC, AHMEDNAGAR
PER DR. MANISH BORAD (Accountant Member)
SATARA ZILLA DAK KARMACHARI SAHAKARI PATHSANSTHA,NEAR SURUCHI BANGLOW, SHUKRAWAR PETH, SATARA vs ASSESSING OFFICER WARD 2, AAYKAR BHAWAN, MANJUNATH MANOR, PAWAI NAKA, SATARA
SHRI MANISH BORAD (Accountant Member)
MR. BALU SINNAPPA WAGHMODE,VATFALI NANDIWALE VASTI vs ITO WARD 1(1), SOLAPUR
DR.MANISH BORAD (Accountant Member)
VISHAL RAMESH FEGADE,AURANGABAD vs ASSESSING OFFICER, WARD 1(5), AURANGABAD, AURANGABAD
SHRI MANISH BORAD (Accountant Member)
SUYOJIT GARDEN,NASHIK vs THE INCOME-TAX OFFICER, WARD 2(1), NASHIK
me. Assessee is a Partnership firm engaged in Building construction business. ‘NIL' income declared in the return of income furnished on 30.09.2012. After the case being selected for scrutiny followed by valid serving statutory notices u/s 143(2) and 142(1) of the Act, Ld. Assessing Officer (AO) carried out the assessment proceedings. Ld. AO observed that the assessee constructed the flats at Suyojit Garden Phase two project which were completed in March, 2011 and the income has been claime
DHODAMBE VIVIDH KARYAKARI SEVA SAH SO. LTD,NASHIK vs CIT(A), PUNE, PUNE
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
WARANA INDUSRIES LTD,,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, , KOLHAPUR
INDRAJEET SURESH MAGAR,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
Dr. MANISH BORAD (Accountant Member)
NASHIK DISTRICT POLICE CO OPERATIVE CREDIT SOCIETY LTD NASHIK,NASHIK vs INCOME TAX OFFICER, NATIONAL E ASSESSMENT CANTER, DELHI
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
SHEETAL KISHINCHAND TEJWANI,PUNE vs CIT(A) CIRCLE 8, PUNE
MAHRATTA CHAMBER OF COMMERCE, INDUSTRIES AND AGRICULTURE,PUNE vs CIT(A), NFAC, DELHI, DELHI
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
SHRAMIK SERVA SEVA TRUST,AHMEDNAGAR vs ITO (E) WARD-1(1) , NASHIK
Dr. MANISH BORAD (Accountant Member)
LOKMITRA SHIKSHAN SANSTHA,PUNE vs ITO EXEMPTION WARD 1(1) PUNE, PUNE
Dr. MANISH BORAD (Accountant Member)
NIRMALA SUNIL NAWALE,KAREGAON, TAL SHIRUR, PUNE vs INCOME TAX OFFICER, WARD 13(1), PUNE, BODHI TOWERS, GULTEKADI, PUNE
PER DR. MANISH BORAD (Accountant Member)
VIKRAM SUGRIV KALE,OSMANABAD vs INCOME TAX OFFICER WARD 1,NANDED, NANDED
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
