ITAT Pune Bench
17,218 judgments
SHEI RAJIV NAGARI PATASAVNSTHA MARYA HITANI,GADHINGLAJ vs INCOME TAX OFFICER WARD 1 KOLHAPUR , KOLHAPUR
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
KAVYAA INDUSTRIES PRIVATE LIMITED,THANE vs ITO-3, PANVEL, PANVEL
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MYLAB DISCOVERY SOLUTIONS PVT. LTD. ,PUNE vs PCIT, THANE-1, THANE
SHRI R.K. PANDA (Vice President), MS. ASTHA CHANDRA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs VASCON ENGINEERS LIMITED, PUNE
MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE (Accountant Member)
THE GOVERNMENT ITI BASMATHNAGAR IMC SOCIETY ,HINGOLI vs EXEMPTION WARD , NANDED
SHRI NARAYANDAS RAMDAS SEVAK SHAKARI PATSANSTHA MARYADIT,PUNE vs THE ITO WARD-14(5), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SHRI NARAYANDAS RAMDAS SEVAK SHAKARI PATSANSTHA MARYADIT,PUNE vs THE ITO WARD-14(5), PUNE
SHRI R. K. PANDA (Vice President), Ms. ASTHA CHANDRA (Judicial Member)
SAI SHRADDHA DEVELOPERS,PUNE vs INCOME TAX OFFICER WARD 7(1), PUNE
SHRI MANISH BORAD (Accountant Member), MS. ASTHA CHANDRA (Judicial Member)
VAIJNATH GUNDAPPA KSHIRSAGAR THROUGH L/H. SHRI SHIVKUMAR SADRAMAPPA KSHIRSAGAR,LATUR vs INCOME TAX OFFICER WARD -1, LATUR
THERA VIPASHANNA TRUST,OSMANABAD vs EXEMPTION WARD, NANDED
SHRI MANISH BORAD (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
AJIT NAGARI SAHAKARI PAT SANSTHA LTD,PUNE vs DCIT, CIR-7, PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ABHINAV FOUNDATION,AMRAVATI vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS),PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
ABHINAV FOUNDATION,AMRAVATI vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS),PUNE, PUNE
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
INCOME TAX OFFICER WARD 1 SATARA, SATARA vs KARAD PATAN TALUKA PRATHMIK SHIKSHAK SAHAKARI SOCIETY LIMITEDTY , KARAD
PER DR. DIPAK P. RIPOTE (Accountant Member)
DINESH DATTATRAY SHINDE,RATNAGIRI vs INCOME-TAX OFFICER,CIRCLE-1, KOLHAPUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DINESH DATTATRAY SHINDE,RATNAGIRI vs INCOME-TAX OFFICER, CIRCLE-1, KOLHAUR
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
DINESH DATTATRAY SHINDE,RATNAGIRI vs INCOME-TAX OFFICER, CIRCLE -1, KOLHAPUR
HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs CIT TDS NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs CIT TDS NASHIK, NASHIK
DR.DIPAK P. RIPOTE (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
HAZRAT FATEMA GIRLS HIGH SCHOOL,NANDED vs CIT TDS NASHIK, NASHIK
31.01.2020. Due to this technical problem, Form Number 3 was not issued to us Therefore, we were not able to deposit the amount and submit Form No.
