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ITAT Patna Bench

3,036 judgments

ACIT, PATNA vs NEW ERA SOCIAL DEVELOPMENT WELFARE SOCIETY, PATNA

ITA 296/PAT/2023[2017-18]Status: Disposed4/2/2025AY 2017-18

VISHWAMBHAR CHAUDHARI,KATIHAR vs ITO, WARD-1(5), KATIHAR

ITA 558/PAT/2022[2014-15]Status: Disposed4/2/2025AY 2014-15

BHIM SAH,PATNA vs ITO, PATNA

ITA 674/PAT/2024[2016-17]Status: Disposed31/1/2025AY 2016-17

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

BHIM SAH,PATNA vs ITO, PATNA

ITA 673/PAT/2024[2015-16]Status: Disposed31/1/2025AY 2015-16

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

INDU SINGH,PATNA vs ASSEMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 559/PAT/2024[2018-19]Status: Disposed31/1/2025AY 2018-19

Shri Duvvuru RL Reddy (Vice President)

RATAN KUMAR,RANCHI vs ITO, WARD 6(5), PATNA

ITA 508/PAT/2024[2011-12]Status: Disposed31/1/2025AY 2011-12

Shri Duvvuru RL Reddy (Vice President)

MANISH KUMAR PRASAD,PATNA vs DC/AC, CIR-5, PATNA, PATNA

ITA 477/PAT/2024[2017-18]Status: Disposed31/1/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

SANGEETA DEVI,PATNA vs ITO, WARD-6(2),PATNA, PATNA

ITA 433/PAT/2024[2016-17]Status: Disposed31/1/2025AY 2016-17

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

VANDNA GANDHI,PATNA vs ACIT, CIR-5,PATNA, PATNA

ITA 431/PAT/2024[2001-02]Status: Disposed31/1/2025AY 2001-02

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

RAKESH KUMAR SINGH,SITAMARHI vs CIT, DELHI

ITA 410/PAT/2024[2017-18]Status: Disposed31/1/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

PRAKASH KUMAR BHAGAT,JAMUI vs ITO, WARD - 2(5), LAKHISARAI

ITA 291/PAT/2024[2017-18]Status: Disposed31/1/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

CHANDAN KUMAR,SAMASTIPUR vs ITO, WARD, 3(4), SAMASTIPUR

ITA 284/PAT/2024[2017-18]Status: Disposed31/1/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

NAGENDRA SINGH,PATNA vs ITO, WARD- 5 (3), PATNA

ITA 272/PAT/2024[2015-16]Status: Disposed31/1/2025AY 2015-16

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

CHANAKYA AGRO PRODUCTS PVT.LTD,PATNA vs ITO, WARD-2(1), PATNA

ITA 265/PAT/2024[2016-17]Status: Disposed31/1/2025AY 2016-17

Shri Duvvuru RL Reddy (Vice President)

YUWARAJ KUNDAN,BHOJPUR vs ITO, WARD- 1 (4), ARRAH

ITA 204/PAT/2024[2017-18]Status: Disposed31/1/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

MURARI PRASAD KHATRI,PATNA vs ITO, WARD-5(2), PATNA, PATNA

ITA 359/PAT/2023[2017-18]Status: Disposed31/1/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

UNIK SURGICAL PVT. LTD,PATNA vs DC/AC CIRCLE-1, PATNA

ITA 328/PAT/2023[2017-18]Status: Disposed31/1/2025AY 2017-18

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

SANJEEV KUMAR,GAYA vs ITO WARD- 3 (2), GAYA

ITA 144/PAT/2023[2016-17]Status: Disposed31/1/2025AY 2016-17

Shri Duvvuru RL Reddy (Vice President)

SMT SNEHLATADEVI, L/R RAMNARESH PRASAD,PATNA vs INCOME TAX OFFICER, WARD-6(5), PATNA

ITA 485/PAT/2022[2011-12]Status: Disposed31/1/2025AY 2011-12

Shri Duvvuru RL Reddy (Vice President)

AMARKANT MISHRA,SAMASTIPUR vs ITO, WARD-3 (3), SAMASTIPUR

ITA 81/PAT/2021[2016-17]Status: Disposed31/1/2025AY 2016-17

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)