ITAT Patna Bench

3,036 judgments

RAJENDRA AGRAWAL,BIROLI BAZAR vs ITO WARD 3(1) PURNEA, PURNIA

ITA 422/PAT/2024[2011-12]Status: Disposed30/1/2025AY 2011-12

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

ROHIT KUMAR,BETTIAH vs ITO, BETTIAH

ITA 388/PAT/2024[2014-15]Status: Disposed30/1/2025AY 2014-15

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

SHIV NANDAN PRASAD SUMAN,MADHUBANI vs ITO, WARD - 6(1), PATNA

ITA 374/PAT/2024[2013-14]Status: Disposed30/1/2025AY 2013-14

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

DILEEP KUMAR SAH,SIWAN vs ITO WARD2(3), SIWAN

ITA 367/PAT/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

NEHAL AHMED,PATNA vs ACIT, CIRCLE- 4, PATNA

ITA 365/PAT/2024[A.Y. 2016-17]Status: Disposed30/1/2025

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

SANJAY KUMAR SHUKLA,SANDILA vs INCOME TAX OFFICER, SIWAN

ITA 362/PAT/2024[2014-15]Status: Disposed30/1/2025AY 2014-15

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RAJ KUMAR,CHAPRA vs ITO, WARD- 2(2), CHAPRA, CHAPRA

ITA 351/PAT/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

JIVACHH YADAV,SAHARSA, BIHAR vs CIT (APPEAL), NATIONAL FACELESS APPEAL CENTRE, DELHI

ITA 338/PAT/2024[2017-2018]Status: Disposed30/1/2025AY 2017-2018

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

FARIDI FOUNDATION,ARRAH vs CIT (EXEMPTION), PATNA

ITA 223/PAT/2023[2023-24]Status: Disposed30/1/2025AY 2023-24

SONU LAL,PATNA vs ITO, WARD-6(2), PATNA

ITA 183/PAT/2022[2016-17]Status: Disposed30/1/2025AY 2016-17

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

RAJ KUMAR GUPTA,HAJIPUR vs ITO, WARD, 1(3), HAJIPUR, HAJIPUR

ITA 502/PAT/2024[2017-18]Status: Disposed29/1/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

AMAR KASERA (HUF),PATNA vs ACIT CENTRAL CIRCLE-1, PATNA

ITA 183/PAT/2023[2015-16]Status: Disposed29/1/2025AY 2015-16

SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

AMAR KASERA (HUF),PATNA vs ACIT CENTRAL CIRCLE-1, PATNA

ITA 182/PAT/2023[2015-16]Status: Disposed29/1/2025AY 2015-16

SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

AMAR KASERA (HUF),PATNA vs ACIT CENTRAL CIRCLE-1, PATNA

ITA 181/PAT/2023[2014-15]Status: Disposed29/1/2025AY 2014-15

SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

AMAR KASERA (HUF),PATNA vs ACIT CENTRAL CIRCLE-1, PATNA

ITA 180/PAT/2023[2013-14]Status: Disposed29/1/2025AY 2013-14

SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

AMAR KASERA (HUF),PATNA vs ACIT CENTRAL CIRCLE-1, PATNA

ITA 179/PAT/2023[2011-12]Status: Disposed29/1/2025AY 2011-12

SRI SANJAY GARG (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

BABITA KUMARI,GAYA vs ACIT CENTRAL CIRCLE-3, PATNA

ITA 154/PAT/2023[2018-19]Status: Disposed29/1/2025AY 2018-19

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

BABITA KUMARI,GAYA vs ACIT CENTRAL CIRCLE-3, PATNA

ITA 153/PAT/2023[2013-14]Status: Disposed29/1/2025AY 2013-14

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

BABITA KUMARI,GAYA vs ACIT CENTRAL CIRCLE-3, PATNA

ITA 147/PAT/2023[2019-20]Status: Disposed29/1/2025AY 2019-20

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

BABITA KUMARI,GAYA vs ACIT CENTRAL CIRCLE-3, PATNA

ITA 146/PAT/2023[2017-18]Status: Disposed29/1/2025AY 2017-18

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)