ITAT Patna Bench
3,036 judgments
LATE YOGENDRA RAY THROUGH LR PAVAN KUMAR,VAISHALI vs ITO WARD 1(3) VAISHALI, VAISHALI
SRI SANJAY GARG (Judicial Member)
SHANKAR PRASAD,NALANDA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MOHAMMAD PARWAIZ ALAM,BIHAR vs NFAC, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MOHAMMAD PARWAIZ ALAM,BIHAR vs NFAC, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RANJAY KUMAR DIWAKAR,NAWADA vs ITO, WARD-2(5), BIHAR SHARIF, BIHAR SHARIF
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AJIT KUMAR,NARKATIAGANJ vs ITO, WARD-1(5), BETTIAH
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST,PATNA vs DCIT, CENTRAL CIRCLE-2, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST,PATNA vs DCIT, CENTRAL CIRCLE-2, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
NARAYANI EDUCATIONAL HEALTH AND CHARITABLE TRUST,PATNA vs DCIT,CENTRAL CIRCLE-2, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
VINAY KUMAR JHA,MADHUBANI vs PCIT-2, PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
PRADEEP KUMAR PATEL,P.O AKHILASPUR BHABHUA vs COMMISSIONER APPEAL, NEW DELHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SHAMBHU KUMAR,BIHAR SHARIF vs NFAC, PATNA
SHAMBHU KUMAR,BIHAR SHARIF vs NFAC, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJ KISHORE UPADHYAY,GOPALGANJ vs ITO, SIWAN, SIWAN
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
DHRUB NARAYAN PANDEY,SAHARSA vs ITO, WARD 3(5), SAHARSA
the Ld. CIT(A) also, the assessee could not succeed as the notices issued for fixing the case for hearing were not responded to by the assessee.
SUJEET KUMAR SINGH,PATNA vs ITO, WARD 6(1), PATNA, PATNA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
PRABHAT KUMAR,PATNA vs ACIT, CIRCLE-4, PATNA
VIRENDRA YADAV,MADHUBANI vs INCOME TAX OFFICER WARD 3(1), DARBHANGA, DARBHANGA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MANISH KUMAR,PATNA vs DC AC CIRCLE 4 , PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PAPPU KUMAR,SAMASTIPUR vs ACIT, CIRCLE-3, DARBHANGA
SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)
