ITAT Patna Bench
3,036 judgments
JAGDISH SHARMA,JAHANABAD vs DCIT CENTRAL CIRCLE-5, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SANTOSH KUMAR,SITAMARHI vs ITO WARD- 2 (5), SITAMARHI
SRI SANJAY GARG (Judicial Member)
JAGDISH SHARMA (HUF),JAHANABAD vs DCIT CENTRAL CIRCLE-5, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JAGDISH SHARMA (HUF),JAHANABAD vs DCIT CENTRAL CIRCLE-5, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JAGDISH SHARMA (HUF),JAHANABAD vs DCIT CENTRAL CIRCLE-5, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JAGDISH SHARMA (HUF),JAHANABAD vs DCIT CENTRAL CIRCLE-5, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JAGDISH SHARMA,JAHANABAD vs DCIT CENTRAL CIRCLE-5, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JAGDISH SHARMA,JAHANABAD vs DCIT CENTRAL CIRCLE-5, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BIHAR STATE EDUCATIONAL INFRASTRUCTURE DEVELOPMENT CORP. LTD,PATNA vs ACIT, EXEMPTION CIRCLE-1, PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAHUL KUMAR,PATNA vs ITO WARD 2(2), PATNA, PATNA
SARVESHWAR PRASAD SINGHH,PATNA vs ITO, WARD 6(2), PATNA
SRI SANJAY GARG (Judicial Member)
MANOJ KUMAR SINGH,PATNA vs ACIT, CIR-5, PATNA, PATNA
SRI SANJAY GARG (Judicial Member)
MANOJ KUMAR SINGH,PATNA vs DY.CIT, CIR-5,PATNA, PATNA
SRI SANJAY GARG (Judicial Member)
SOYEB,PATNA vs IT, WARD 4(1) MOTIHARI, MOTIHARI
SRI SANJAY GARG (Judicial Member)
INCOME TAX OFFICER, PATNA vs URMILA DEVI, PATNA
ARVIND KUMAR,PATNA vs ITO-4(1), PATNA, PATNA
YOGENDRA PRASAD SHARMA,PATNA vs DC/AC CIRCLE-6, , PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
UDAY KUMAR SINGH,PATNA vs ITO WARD 6(2), PATNA
SRI SANJAY GARG (Judicial Member)
PURNEA SANJUKTA VYAPAR MANDAL SAHYOG SAMITI LIMITED,GULABBAGH vs INCOME TAX OFFICER, NFAC
SRI SANJAY GARG (Judicial Member)
GOPAL KUMAR SAH,ARARIA vs ITO, WARD- 3 (3), PURNEA
IN THE INCOME TAX APPELLATE TRIBUNAL PATNA "SMC" BENCH, VIRTUAL HEARING AT KOLKAΤΑ Before SRI SANJAY GARG, JUDICIAL MEMBER Ι.Τ.Α. No.: 253/PAT/2024 Assessment Year: 2017-18 Gopal Kumar Sah Vill. Kursakanta, Dist. Araria, Bihar-854331. (PAN: EOTPS9511F) Appellant Vs. ITO, Ward-3(3), Purnea Respondent Appearances: Appellant represented by: None Respondent represented by: Shri Ashwani Kumar, Sr. DR Date of concluding the hearing : 10.02.2025 Date of pronouncing the order : 10.02.2025 ORDER The
