ITAT Patna Bench
3,036 judgments
SHANKAR SINGH,KHARKHURA vs ITO WARD 3(2) GAYA, R.J.PALACE
ARUN KUMAR,WEST CHAMPARAN vs ITO WARD-1(5), BETTIAH , BETTIAH
SRI SANJAY GARG (Judicial Member)
PAWAN KUMAR JHA,KATIHAR vs ITO, KATIHAR
SRI SANJAY GARG (Judicial Member)
GRIN BEAR ENERGY LIMITED,PATNA vs DC/AC, PATNA
SRI SANJAY GARG (Judicial Member)
SURYA DEV YADAV,DARBHANGA vs ITO WARD 3(2), DARBHANGA
SRI SANJAY GARG (Judicial Member)
KARAM AGRAMI AMAN AUR MAITRI SANSTAN,RANCHI vs CIT(EXEMPTION), PATNA, PATNA
Income Tax Appellate Tribunal, Patna against the order of the Ld. Commissioner of Income Tax (Exemptions), Patna for rejection of Registration under Section 12AB(1)(b)(iii) of the Income Tax Act, 1961. 2. The said Order of the Ld. Commissioner of Income Tax (Exemptions), Patna was passed & received on the same date by mail. Therefore, the appeal should have been instituted within 60 days from receipt of such order i.e., on or before 04.05.2024.
DIGGA ENTERPRISES,EAST CHAMPARAN vs NFAC, DELHI, DELHI
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
VAISHNAVI TELECOM,DARBHANGA vs ITO, WARD-3(2), DARBHANGA, DARBHANGA
SRI SANJAY GARG (Judicial Member)
MANJULA KHETAN,NATHA NAGAR vs DCIT, CIRCLE-1, BHAGALPUR
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
CHANDAN KUMAR,PATNA vs NFAC, DELHI
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
CHANDNI,PATNA vs ITO WARD- 4(3), PATNA
Shri Duvvuru RL Reddy (Vice President)
SIDDHI GUPTA,AURANGABAD vs ITO, WARD- 3 (3), AURANGABAD
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
SIDDHI GUPTA,AURANGABAD vs ITO, WARD- 3 (3), AURANGABAD
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
SUBHAS SINHA,PATNA vs INCOME TAX OFFICER WARD 6(1), PATNA, PATNA
SRI SANJAY GARG (Judicial Member)
RAM KUMAR PRASAD,AURANGABAD vs ITO, WARD-3(3), AURANGABAD, AURANGABAD
SRI SANJAY GARG (Judicial Member)
KAMLA DEVI SOMANI ,BIHARIGANJ ,MADHEPURA vs ITO WARD 3(5) SAHARSA, INCOME TAX
SRI SANJAY GARG (Judicial Member)
AMIT KUMAR,VAISHALI vs ITO, WARD- 1 (3), VAISHALI
SONAVATI DEVI,SITAMARHI vs ITO, WARD- 2 (5), SITAMARHI
SRI SANJAY GARG (Judicial Member)
SATISH KUMAR,PATNA vs ITO WARD 6(2) PATNA, PATNA
RAINBOW ESTATES P LTD,BANDAR BACHICHA vs CPC, BANGLORE
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)