ITAT Patna Bench

AKANKSHA SEVA SADAN,MUZAFFARPUR vs CIT EXEMPTION, PATNA

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

AKANKSHA SEVA SADAN,MUZAFFARPUR vs CIT EXEMPTION, PATNA

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

ROHIT KHANDELWAL,MADHUBANI vs AC/DCIT, CENT, CIR, MUZAFFARPUR, MUZAFFARPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

NISHI KANT,PATNA vs ITO, WARD-5(3), PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

RAJU KUMAR,PATNA vs ITO, WARD-6(1), PATNA, PATNA

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

ANIL KUMAR,GAYA vs ASSISTANT COMMISSIONER OF INCOME-TAX, GAYA

ANMOL KUMAR,BHAGALPUR vs ITO WARD 2(1), BEGUSARAI

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, PATNA, PATNA vs LESLEY BARBARA GALSTAUN, PATNA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

LESLEY BARBARA GALSTAUN,PATNA vs DC/AC CIRCLE-6, PATNA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

PRAMOD KUMAR SINGH,BISHUNUPRA SIWAN vs ACIT, CIRCLE - MUZAFFARPUR

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

M/S. SHANTI CREATORS (PVT.) LTD.,PATNA vs ACIT, PATNA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

M/S. SHANTI CREATORS (PVT.) LTD.,PATNA vs ACIT, PATNA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

M/S. SHANTI CREATORS (PVT.) LTD.,PATNA vs ACIT, PATNA

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

KESHAW KUMAR GUPTA,PATNA vs DCIT, CENTRAL CIRCLE-3, PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

JAI WARDHAN,DELHI vs ITO, BIHAR

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

HARISHANKAR NASIBI PRASAD,PATNA vs CPC, BANGALORE

the Ld. AO and is seen to have totally disregarded the submissions made by the assessee before him. Needless to say, the additions made by the Ld. AO have been upheld by the Ld. CIT(A). 2. We have carefully considered the documents before us and have examined the same with the help of Ld. DR. While, the Ld. DR supported the order of authorities below, it is seen that there were documents filed before the Ld. CIT(A) which have not been considered at all. We are unable to support this line of

RAMAKANT SINGH ERST DIRECTOR - GMC ICECREAMS PVT LTD (STRICKEN OFF),PATNA vs INCOME TAX OFFICER, WARD 2(1) PATNA, PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

BIJAY KUMAR DAS,KISHANGANJ vs ITO WARD3(1), PURNIA

JANARDAN PRASAD,PATNA vs CIT (A), PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ALKA KUMARI,BENGALURU vs ITO, WARD 4(1), PATNA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)