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ITAT Patna Bench

3,036 judgments

SHAIKH IZHARUL HAQUE SIDDIQUE,BIHAR vs ITO, SIWAN

ITA 450/PAT/2024[2013-14]Status: Disposed20/3/2025AY 2013-14

ATLANTIS MEDICARE PRIVATE LIMITED,PATNA vs DC/AC CIRCLE-1, PATNA

ITA 555/PAT/2022[2011-12]Status: Disposed20/3/2025AY 2011-12

MOHIT KUMAR,CHAPRA vs PR. CIT-1, PATNA

ITA 26/PAT/2022[2017-18]Status: Disposed18/3/2025AY 2017-18

Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

ITO, WARD-3(1), GAYA vs SHRI GAURI TEXTILES INDUSTRIES, GAYA

ITA 118/PAT/2020[2017-18]Status: Disposed18/3/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

RAMESH PRASAD GUPTA,PATNA vs ITO WARD 5(1), PATNA, PATNA

ITA 393/PAT/2024[2017-18]Status: Disposed17/3/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

RANJEET SINGH,PATNA vs ITO, WARD- 5 (5), PATNA

ITA 304/PAT/2024[2017-18]Status: Disposed17/3/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

INDRA DEVI,MUZAFFARPUR vs AC DCIT, CIR, MUZAFFARPUR, MUZAFFARPUR

ITA 495/PAT/2024[2020-21]Status: Disposed11/3/2025AY 2020-21

INDRA DEVI,MUZAFFARPUR vs AC DCIT CENT CIR MZF, MUZAFFARPUR

ITA 494/PAT/2024[2019-20]Status: Disposed11/3/2025AY 2019-20

INDRA DEVI,MUZAFFARPUR vs AC DCIT, MUZAFFARPUR

ITA 493/PAT/2024[2018-19]Status: Disposed11/3/2025AY 2018-19

INDRA DEVI,MUZAFFARPUR vs AC DCIT, MUZAFFARPUR

ITA 492/PAT/2024[2017-18]Status: Disposed11/3/2025AY 2017-18

INDRA DEVI,MUZAFFARPUR vs AC/DCIT CENT CIR MUZAFFARPUR, MUZAFFARPUR

ITA 491/PAT/2024[2016-17]Status: Disposed11/3/2025AY 2016-17

INDRA DEVI,MUZAFFARPUR vs AC/DCIT , CENT, CIR, MUZAFFARPUR, MUZAFFARPUR

ITA 490/PAT/2024[2015-16]Status: Disposed11/3/2025AY 2015-16

INDRA DEVI,MUZAFFARPUR vs AC/DC, CENT. CIR, MUZAFFARPUR, MUZAFFARPUR

ITA 489/PAT/2024[2014-15]Status: Disposed11/3/2025AY 2014-15

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

INDRA DEVI,MUZAFFARPUR vs AC/DC, CENT CIR, MUZAFFARPUR, MUZAFFARPUR

ITA 488/PAT/2024[2013-14]Status: Disposed11/3/2025AY 2013-14

ANITHA KUMARI MEHATA,GAYA vs DC/AC, CIRCLE, GAYA, GAYA

ITA 487/PAT/2024[2017-18]Status: Disposed11/3/2025AY 2017-18

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

DHARMENDRA KUMAR,MUZAFFARPUR vs DCIT, CIRCLE-1, MUZAFFARPUR

ITA 565/PAT/2022[2010-11]Status: Disposed11/3/2025AY 2010-11

M/S RIVER VALLEY FLOUR MILLS PVT LTD,PATNA vs ACIT, CENTRAL CIRCLE-1, PATNA

ITA 14/PAT/2025[2015-16]Status: Disposed10/3/2025AY 2015-16

MANOJ KUMAR YADAV,SIWAN vs ITO, WARD-2(3), SIWAN

ITA 439/PAT/2024[2017-18]Status: Disposed6/3/2025AY 2017-18

PURNIMA PRIYADARSHI,NALANDA vs ITO, WARD-2(3), BIHARSHRIF

ITA 435/PAT/2024[2017-18]Status: Disposed5/3/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SUDHANSHU SHEKHAR,GAYA vs INCOME TAX OFFICER, GAYA

ITA 434/PAT/2024[2015-16]Status: Disposed4/3/2025AY 2015-16