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ITAT Patna Bench

3,036 judgments

ASHOK KUMAR MANDAL,FORBESGANJ vs INCOME TAX OFFICER WARD 3(30, PURNEA

ITA 153/PAT/2025[2017-18]Status: Disposed18/6/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member)

ASHOK KUMAR SINGH,PATNA vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 4 PATNA, PATNA

ITA 639/PAT/2024[2014-2015]Status: Disposed18/6/2025AY 2014-2015

ANIL KUMAR PANDEY,AURANGABAD vs ITO, WARD-3(3), AURANGABAD

ITA 625/PAT/2024[2017-18]Status: Disposed18/6/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member)

SIDDHARTH DHURKA,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTERE DELHI

ITA 457/PAT/2024[2017-2018]Status: Disposed18/6/2025AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RAJ KUMAR SHARMA,PATNA vs ITO WARD (5), PATNA

ITA 456/PAT/2024[2010-11]Status: Disposed18/6/2025AY 2010-11

SHRI GEORGE MATHAN (Judicial Member)

UMESH KUMAR,PATNA vs CIT, DELHI

ITA 400/PAT/2024[2014-15]Status: Disposed18/6/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BALWANT SINGH CHAUHAN,NOIDA vs ITO WARD 4(2), PATNA, PATNA

ITA 49/PAT/2025[2016-17]Status: Disposed13/6/2025AY 2016-17

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)

BALWANT SINGH CHOUHAN,NOIDA vs ITO WARD 4(2), PATNA, PATNA

ITA 48/PAT/2025[2016-17]Status: Disposed13/6/2025AY 2016-17

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)

SHOBHA DEVI,PATNA vs NFAC, DELHI, DELHI

ITA 395/PAT/2024[2016-17]Status: Disposed13/6/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

EASTERN FOOD INDUSTRIES PVT. LTD.,PATNA vs ITO, WARD 2 (1), PATNA

ITA 271/PAT/2024[2013-14]Status: Disposed13/6/2025AY 2013-14

EASTERN FOOD INDUSTRIES PVT. LTD.,PATNA vs ITO, WARD- 2 (1), PATNA

ITA 270/PAT/2024[2012-13]Status: Disposed13/6/2025AY 2012-13

AJIT KUMAR,NARKATIAGANJ vs ITO, WARD 1(5), BETTIAH

ITA 221/PAT/2024[2017-18]Status: Disposed13/6/2025AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)

SOURABH KUMAR VISHAMVAR SINGH,ADAJAN SURAT vs ITO WARD 2(5), INCOME TAX OFFICE, COURT AREA, NEAR JAMUI MORE

ITA 331/PAT/2023[2017-18]Status: Disposed12/6/2025AY 2017-18

SHRI DUVVURU RL REDDY (Vice President)

NEXGENHUMAN,PATNA vs CIT(EXEMPTION), PATNA

ITA 259/PAT/2024[2023-24]Status: Disposed10/6/2025AY 2023-24

Shri Pradip Kumar Choubey (Judicial Member), Shri Sanjay Awasthi (Accountant Member)

SEEMA SRIVASTAVA,PATNA vs ITO,DC/AC-6, PATNA, PATNA

ITA 715/PAT/2024[2017-18]Status: Disposed6/6/2025AY 2017-18

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

JAI DURGA SURGICALS PRIVATE LIMITED,PATNA vs INCOME TAX OFFICER, WARD 1(1), PATNA, PATNA

ITA 363/PAT/2024[2017-18]Status: Disposed5/6/2025AY 2017-18

SHRI DUVVURU RL REDDY (Vice President)

ARPIT HOTEL,PATNA vs DCIT CENTRAL CIRCLE 3, PATNA, PATNA

ITA 349/PAT/2024[2007-08]Status: Disposed5/6/2025AY 2007-08

RANJEET KUMAR,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA

ITA 61/PAT/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

CHANDRA DEEP KUMAR,VAISHALI vs ITO, WARD- 3 (1), VAISHALI

ITA 51/PAT/2025[2017-18]Status: Disposed4/6/2025AY 2017-18

SHRI DUVVURU RL REDDY (Vice President), SHRI SANJAY AWASTHI (Accountant Member)

KAVITA DAS,BHAGALPUR vs ITO, WARD- 1 (1), BHAGALPUR

ITA 50/PAT/2025[2017-18]Status: Disposed4/6/2025AY 2017-18