ITAT Patna Bench

COWBOYS AGRO FARMSS PVT.LTD,VAISHALI vs ITO, WARD-1(3), VAISHALI, HAJIPUR

SHRI GEORGE MATHAN, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

PRADEEP KUMAR PATEL,BHABUA vs COMMISSIONER OF INCOME-TAX (APPEALS), INCOME TAX DEPARTMENT

the Hon'ble Income Tax Appellate Tribunal. Patna Bench for Assessment Year 2017-18 in the case of Shri Pradeep Kumar Patel (PAN: APSPP3773L), we respectfully submit as under: The assessee has duly opted for resolution under the Direct Tax Vivad Se Vishwas Scheme. 2024 (DTVSV-24) with respect to the disputed penalty in the said matter. Compliance under the scheme has been completed in full, and the relevant details are as follows: 1. Form-1 was filed by the assessee on 25.01.2025, declaring

JAWAHAR LAL JHA,PATNA vs ITO, WARD-1(1), MUZAFFARPUR

Shri Duvvuru RL Reddy (Vice President)

MINTU RANI,PATNA vs ASSESSEMENT UNIT, INCOME TAX DEPARTMENT, DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

HANSRAJ EDUCATIONAL AND WELFARE TRUST,GAYA vs ITO (EXEMPTION), WARD-1, PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ANIL PRASAD GUPTA ,DARBHANGA vs ASSESSMENT UNIT, NEW DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ANIL PRASAD GUPTA,DARBHANGA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

ANIL PRASAD GUPTA,DARBHANGA vs ASSESSMENT UNIT, NEW DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

NILU KUMARI,SARAN vs ASSESSMENT UNIT, INCOME TX DPTT., DELHI

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RAJU KUMAR SINGH,MUZAFFARPUR vs ITO, WARD, 1(2), MUZAFFARPUR

SHRI GEORGE MATHAN (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)

SATYA PRAKASH,SARWAN BAZAR, BARACHATTI, GAYA vs INCOME TAX OFFICER, WARD- 3(2), GAYA, RAI KASHI NATH CHOWK, GAYA, BIHAR

Shri Duvvuru RL Reddy (Vice President)

ARPANA JHA,BETTIAH vs ITO WARD 1(5), BETTIAH, BETTIAH

Shri Duvvuru RL Reddy (Vice President)

VIRENDRA SAH,PURNEA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

Shri Duvvuru RL Reddy (Vice President)

VIVEK KUMAR RANA,PATNA vs ASSESSEMENT UNIT, DELHI

Shri Duvvuru RL Reddy (Vice President)

SHREELEKHA JAGRITI,DANAPUR vs ITO, WARD-6(5), PATNA, PATNA

Shri Duvvuru RL Reddy (Vice President)

ITO, WARD-2(1), PATNA vs M/S SUN COMTECH PVT LTD, PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PARAMHANS KUMAR SINGH,CHHAPRA vs ITO, WARD- 2 (2), CHHAPRA

SONAL KUMAR,PATNA vs ITO, WARD 6 (2), PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RAJEEV KUMAR GUPTA,MUZAFFARPUR vs ITO WARD 1(2), MUZF., MUZZAFFARPUR

SHRI GEORGE MATHAN (Judicial Member)

KISHORI CAPITAL MARKETS PVT. LTD.,STEPHEN HOUSE vs ITO WARD 2(1), PATNA, LOK NAYAK BHAWAN

SHRI GEORGE MATHAN (Judicial Member)