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ITAT Patna Bench

3,036 judgments

BIHAR STATE ROAD DEVELOPMENT CORPN.LTD.,PATNA vs CIT (APPEAL), DELHI

ITA 335/PAT/2024[2018-19]Status: Disposed24/7/2025AY 2018-19

BIHAR STATE ROAD DEVELOPMENT CORPORATION LIMITED,PATNA vs ACIT, COR-2, PATNA

ITA 334/PAT/2024[2017-18]Status: Disposed24/7/2025AY 2017-18

BIHAR STATE ROAD DEVELOPMENT CORPORATION LTD,PATNA vs ACIT, CIR-2, P)ATNA

ITA 333/PAT/2024[2014-15]Status: Disposed24/7/2025AY 2014-15

BIHAR STATE ROAD DEVELOPMENT CORPN. LTD.,PATNA vs ACIT, CIRCLE 2, PATNA

ITA 332/PAT/2024[2014-15]Status: Disposed24/7/2025AY 2014-15

BIHAR STATE ROAD DEVELOPMENT CORPN. LTD.,PATNA vs ACIT, CIRCLE 2, PATNA

ITA 331/PAT/2024[2013-14]Status: Disposed24/7/2025AY 2013-14

BIHAR STATE ROAD DEVELOPMENT CORPORATION LIMITED,PATNA vs ITO WARD 2(1) PATNA, PATNA

ITA 330/PAT/2024[2012-13]Status: Disposed24/7/2025AY 2012-13

UTTAR BIHAR GRAMIN BANK,MUZAFFARPUR vs DC/AC CIRCLE-2, MUZAFFARPUR

ITA 186/PAT/2025[2016-17]Status: Heard23/7/2025AY 2016-17

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

AMUL FEED PRIVATE LIMITED,PATNA vs ITO WARD 2(1), PATNA, PATNA

ITA 184/PAT/2025[2017-18]Status: Heard23/7/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

CREATOR EVENTS PRIVATE LIMITED,PATNA vs INCOME TAX OFFICER, WARD-2(1), PATNA

ITA 76/PAT/2025[2015-16]Status: Disposed22/7/2025AY 2015-16

Shri Duvvuru RL Reddy (Vice President)

DEVANAND SINGH,PATNA vs ITO, WARD- 4 (2), PATNA

ITA 67/PAT/2025[2016-17]Status: Disposed22/7/2025AY 2016-17

Shri Duvvuru RL Reddy (Vice President)

VISHWARAJ STEEL AND CROCKERY LLP,MOTIHARI vs ITO, WARD-1(4),MOTIHARI, MOTIHARI

ITA 211/PAT/2025[2017-18]Status: Disposed22/7/2025AY 2017-18

LALO KAMAT,SAHARSA vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

ITA 2/PAT/2025[2018-19]Status: Disposed22/7/2025AY 2018-19

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

MITHILESH KUMAR AAKELA,AURANGABAD vs ITO, WAR-3(3), , AURANGABAD

ITA 195/PAT/2025[2017-18]Status: Disposed22/7/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

ANUP KUMAR HUF,PATNA vs ACIT, CENT. CIR-1, PATNA, PATNA

ITA 192/PAT/2025[2014-15]Status: Disposed22/7/2025AY 2014-15

Shri Duvvuru RL Reddy (Vice President)

WASEEM ALAM,WEST CHAMPARAN vs ITO, NATIONAL E ASSESSMENT CENTRE, DELHI

ITA 17/PAT/2025[2018-19]Status: Disposed22/7/2025AY 2018-19

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

VIJENDRA KUMAR,PATNA vs ITO, WARD- 6(1), PATNA

ITA 167/PAT/2025[2016-17]Status: Disposed22/7/2025AY 2016-17

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

JAGDISH PRASAD,PATNA vs ITO, WARD- 6 (1), PATNA

ITA 166/PAT/2025[2016-17]Status: Disposed22/7/2025AY 2016-17

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SUNITA AGRAWAL,KOLKATA vs NFAC, DELHI

ITA 148/PAT/2025[2015-16]Status: Disposed22/7/2025AY 2015-16

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ARUN KUMAR MANDAL,ARARIA vs ITO, WARD- 3 (3), PURNEA

ITA 119/PAT/2025[2017-18]Status: Disposed22/7/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

MOHAMMAD TANWEER ALI IMAM,PATNA vs ITO, WARD- 5(1), PATNA

ITA 110/PAT/2025[2016-17]Status: Disposed22/7/2025AY 2016-17

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)