ITAT Patna Bench
3,036 judgments
NARENDRA KUMAR,PATNA vs INCOME TAX OFFICER, WARD 5(1), PATNA, PATNA
K.B. TECHNIC PRIVATE LIMITED,PATNA vs DC/ACIT, CIRCLE-2, PATNA
SHREE MANGALAM ALUMINIUM,PATNA vs DC/ACIT, CENTRAL CIRCLE-3, PATNA
Shri Duvvuru RL Reddy (Vice President)
SHREE MANGALAM ALUMINIUM,PATNA vs DC/ACIT, CENTRAL CIRCLE-3, PATNA
Shri Duvvuru RL Reddy (Vice President)
SHREE MANGALAM ALUMINIUM,PATNA vs DC/ACIT, CENTRAL CIRCLE-3, PATNA
Shri Duvvuru RL Reddy (Vice President)
SMT. ANITA DEVI,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
SMT. ANITA DEVI,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA
SMT. ANITA DEVI,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA
SMT. ANITA DEVI,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA
SMT. ANITA DEVI,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA
SMT. ANITA DEVI,PATNA vs ACIT, CENTRAL CIRCLE-2, PATNA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
BINOD KUMAR KEDIA,GOPALGANJ vs ITO, WARD- 2 (4), SIWAN
Shri Duvvuru RL Reddy (Vice President)
RAJESH SINGH,HAJIPUR vs ADDL/JCIT, DELHI, DELHI
Shri Duvvuru RL Reddy (Vice President)
SAVITRI DEVI,BHOJPUR vs NFAC, DELHI, DELHI
the Tribunal raising the following grounds of appeal: “A. Whether the A.O. was justified in reopening the case u/s 147? B. Whether the A.O. was justified in assessing at the so high pitch? C. Whether the A.O. was justifies in counting cash deposit as undisclosed Income? D. Whether the A.O. was justified in faceless assessment in case of re- opening of the case u/s 147? E. Whether the A.O. was justified in not sending the notice in physical form at the residence of the assessee as the altern
VIJAYA SINGH,PATNA vs INCOME TAX OFFICER, WARD - 6(1), PATNA, PATNA, BIHAR
Shri Duvvuru RL Reddy (Vice President)
SANTOSH KUMAR KESHRI,PATNA vs ASSISTANT COMMISSIONER OF INCOME TAX, PATNA
Shri Duvvuru RL Reddy, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
RAMESHWARI AGRO SERVICES PRIVATE LIMITED,AURANGABAD vs INCOME TAX DEPARTMENT, NFAC, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAMESHWARI AGRO SERVICES PRIVATE LIMITED,AURANGABAD vs INCOME TAX DEPARTMENT, NFAC, DELHI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MANI BHUSHAN KUMAR,PATNA vs CIT, PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DINESH BARANWAL,EAST CHAMPARAN vs ITO, WARD-1(3), MOTIHARI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
