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ITAT Patna Bench

3,035 judgments

AJAY KUMAR,HAJIPUR vs ITO WARD 1(3) , HAJIPUR

ITA 183/PAT/2025[2017-18]Status: Disposed20/8/2025AY 2017-18

JOSEPH JOSE,PATNA vs DC/AC, CIRCLE-4, PATNA

ITA 197/PAT/2025[2017-18]Status: Heard7/8/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

KAMLESH KUMAR,PATNA vs ITO WARD- 6 (4), PATNA

ITA 147/PAT/2025[2015-16]Status: Disposed7/8/2025AY 2015-16

BRIJESH KUMAR,WEST CHAMPARAN vs DC/AC CIRCLE-1, MUZAFFARPUR

ITA 77/PAT/2025[2017-18]Status: Disposed6/8/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PARITOSH KUMAR SINGH,PATNA vs ITO, WARD- 6 (5), PATNA

ITA 277/PAT/2025[2014-15]Status: Disposed6/8/2025AY 2014-15

SHRI GEORGE MATHAN (Judicial Member)

PARITOSH KUMAR SINGH,PATNA vs ITO, WARD- 6 (5), PATNA

ITA 276/PAT/2025[2013-14]Status: Disposed6/8/2025AY 2013-14

SHRI GEORGE MATHAN (Judicial Member)

PARITOSH KUMAR SINGH,PATNA vs ITO, WARD- 6 (5), PATNA

ITA 275/PAT/2025[2012-13]Status: Disposed6/8/2025AY 2012-13

SHRI GEORGE MATHAN (Judicial Member)

PARITOSH KR SINGH,PATNA vs ITO, WARD- 6 (5), PATNA

ITA 274/PAT/2025[2011-12]Status: Disposed6/8/2025AY 2011-12

SHRI GEORGE MATHAN (Judicial Member)

PARITOSH KUMAR SINGH,PATNA vs ITO, WARD- 6 (5), PATNA

ITA 273/PAT/2025[2010-11]Status: Disposed6/8/2025AY 2010-11

SHRI GEORGE MATHAN (Judicial Member)

RANJEET KUMAR (INDIVIDUAL),BEGUSARAI vs INCOME TAX OFFICER, WARD- 2 (1), BEGUSARAI

ITA 198/PAT/2025[2015-16]Status: Disposed6/8/2025AY 2015-16

SHRI SONJOY SARMA (Judicial Member)

MANOJ KUMAR SACHDEVA,KHARGHAR vs DC/AC CIRCLE-4, PATNA

ITA 185/PAT/2025[2009-10]Status: Disposed6/8/2025AY 2009-10

SHRI GEORGE MATHAN (Judicial Member)

SHUBHAM,BHAGALPUR vs DCIT/ACIT, CENTRAL CIR-1, PATNA

ITA 214/PAT/2024[2019-20]Status: Disposed6/8/2025AY 2019-20

SHRI GEORGE MATHAN (Judicial Member)

MANOJ KUMAR,AURANGABAD vs ITO WARD-3(3), AURANGABAD, GAYA

ITA 75/PAT/2025[2021-22]Status: Heard5/8/2025AY 2021-22

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

BHARTI JHA,AG COLONY KAUTILYA NAGAR vs CIT(A),PATNA-3, CIT(A) PATNA

ITA 259/PAT/2025[2015-16]Status: Disposed4/8/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member)

PRAKASH CHANDRA JHA,AG COLONY KAUTILYA NAGAR vs CIT(A),PATNA-3, CIT(A),PATNA

ITA 258/PAT/2025[2016-17]Status: Disposed4/8/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member)

PRAKASH CHANDRA JHA,AG COLONY,KAUTILYA NAGAR vs CIT(A),PATNA-3, CIT(A)

ITA 257/PAT/2025[2015-16]Status: Disposed4/8/2025AY 2015-16

SHRI GEORGE MATHAN (Judicial Member)

BHARTI JHA,AG COLONY KAUTILYA NAGAR vs CIT(A) PATNA-3, CIT(A) PATNA

ITA 256/PAT/2025[2016-17]Status: Disposed4/8/2025AY 2016-17

SHRI GEORGE MATHAN (Judicial Member)

SAPNA SAMEER,PATNA vs ITO, 2(2), CHAPRA

ITA 436/PAT/2024[2018-19]Status: Disposed4/8/2025AY 2018-19

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

DIGWIJAY SINGH,PATNA vs ITO, WARD- 4 (2), PATNA

ITA 407/PAT/2024[2017-18]Status: Disposed30/7/2025AY 2017-18

Shri Duvvuru RL Reddy (Vice President)

NARENDRA KUMAR,PATNA vs INCOME TAX OFFICER, WARD 5(1), PATNA, PATNA

ITA 161/PAT/2025[2021-2022]Status: Disposed29/7/2025AY 2021-2022