ITAT Patna Bench
3,035 judgments
SANJAY KUMAR SHARMA,BHAGALPUR vs PCIT-1, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DCIT, CIRCLE-4, PATNA, DAKBANGLOW CHAURAHA PATNA vs KRISHNA SEEDS, SP VERMA ROAD PATNA
GIRISH CHANDRA,PATNA vs ITO, WARD- 4(3), PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BIPIN KUMAR,VAISHALI vs ITO WARD 1(3), VAISHALI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ABINASH JHA,PATNA vs ITO WARD 4(5), PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SAMASTIPUR KSHETRIYA GRAMIN BANK,PATNA vs DCIT, CIRCLE-3, DARBHANGA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ACIT, CIRCLE-4, PATNA vs M/S KRISHNA SEEDS, PATNA
ANIL KUMAR SAH,BANKA vs ITO, WD-1(4), BHAGALPUR, BHAGALPUR
Shri Duvvuru RL Reddy (Vice President)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, PATNA, PATNA vs SINCON INFRASTRUCTURE PRIVATE LIMITED, PATNA
RAJEEV KUMAR,SARAN vs ITO WARD 2(2), CHAPRA, CHAPRA
RATAN KUMAR PRASAD,SASARAM vs INCOME TAX OFFICER, SASARAM
ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs SUSHILA SULTANIA, PATNA
IN THE INCOME TAX APPELLATE TRIBUNAL “PATNA BENCH, PATNA VIRTUAL HEARING AT KOLKATA Before Shri George Mathan (Judicial Member), Shri Rajesh Kumar, Accountant Member Ι.Τ.Α. No.475/Pat/2024 Assessment Year: 2014-15 ACIT, Circle-4, Patna..... Appellant Sushila Sultania, Patna...... vs. ....Respondent 503, Venkatesh Apartment, Dakbunglow Road, Budh Marg, Patna, Bihar-800001. [PAN: ACMPS5390M] Appearances by: Shri Ashwani Kumar, JCIT, appeared on behalf of the appellant. Shri Neelkhanth Kandelw
ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs SURESH JEWELLERS, SHAKUNTLA PALACE
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs SURESH PRASAD, BHOJPUR
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT vs SACHCHU PRASAD, BHOJPUR
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
ACIT, CIRCLE-4, PATNA vs M/S SHANDILYA SYNDICATE & CO. , PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RENU DEVI,PATNA vs ITO, PATNA
Shri Duvvuru RL Reddy (Vice President)
CHINMASTIKA SIDHARTHA(JV),PATNA vs CIT(A), PATNA
Shri Duvvuru RL Reddy (Vice President)
MAHANT PANDEY,ROHTAS vs NFAC, DELHI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
