ITAT Patna Bench
3,035 judgments
M/S. MASTRIN PHARMACEUTIVALS (P) LTD.,PATNA vs ACIT, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
M/S. MASTRIN PHARMACEUTIVALS (P) LTD.,PATNA vs ACIT, PATNA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RANJAN KUMAR SHARMA,EAST CHAMPARAN vs ASSESSMENT UNIT PTN-W-(27)(2) INCOME TAX DEPARTMENT, DELHI
S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RAJESH KUMAR (Accountant Member)
SANJAY KUMAR SINHA,SAMASTIPUR vs ITO, WARD- 3 (3), SAMASTIPUR
DBS AUTOMOBILES PVT. LTD.,PATNA vs ACIT, CIR-1, PATNA, PATNA
HYGIENIC PRODUCTS FOR COMMON CITIZENS,MADHEPURA vs ITO WARD 3(4), SAHARSA, SAHARSA
CHANDA SINGH,KATIHAR vs ACIT, CENTRAL CIRCLE-3, PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ROHIT KUMAR DAS,KATIHAR vs ITO , KATIHAR
MD RIZWAN,PATNA vs CIT(A), PATNA
PAVAN KUMAR BHAGAT,SAHARSA vs ITO, WARD-3(4), SAHARSA, SAHARA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
VISHNU KANT GUPTA,EAST CHAMPARAN vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR
the Id.CIT(A), failing which the Id. CIT(A) shall be at liberty to pass appropriate orders in accordance with law and merits based on the materials available on the record. Thus, the grounds raised by the assessee are allowed for statistical purposes 6. In the result, appeals of the assessee stand partly allowed for statistical purposes. Order dictated and pronounced in the open court on 01/09/2025. Sd/- (RAJESH KUMAR) (Accountant Member)
VISHNU KANT GUPTA,EAST CHAMPARAN vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR
the Id.CIT(A), failing which the Id. CIT(A) shall be at liberty to pass appropriate orders in accordance with law and merits based on the materials available on the record. Thus, the grounds raised by the assessee are allowed for statistical purposes 6. In the result, appeals of the assessee stand partly allowed for statistical purposes. Order dictated and pronounced in the open court on 01/09/2025. Sd/- (RAJESH KUMAR) ACCOUNTANT MEMBER Patna : Dated 01/9/2025 B.k.Parida,, Sr. PS (OS) Copy
VISHNU KANT GUPTA,EAST CHAMPARAN vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR
the Id.CIT(A), failing which the Id. CIT(A) shall be at liberty to pass appropriate orders in accordance with law and merits based on the materials available on the record. Thus, the grounds raised by the assessee are allowed for statistical purposes 6. In the result, appeals of the assessee stand partly allowed for statistical purposes. Order dictated and pronounced in the open court on 01/09/2025. Sd/- (RAJESH KUMAR) ACCOUNTANT MEMBER Patna : Dated 01/9/2025 B.k.Parida,, Sr. PS (OS) Copy
VISHNU KANT GUPTA,EAST CHAMPARAN vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR
the Id.CIT(A), failing which the Id. CIT(A) shall be at liberty to pass appropriate orders in accordance with law and merits based on the materials available on the record. Thus, the grounds raised by the assessee are allowed for statistical purposes 6. In the result, appeals of the assessee stand partly allowed for statistical purposes. Order dictated and pronounced in the open court on 01/09/2025. Sd/- (RAJESH KUMAR) ACCOUNTANT MEMBER Patna : Dated 01/9/2025 B.k.Parida,, Sr. PS (OS) Copy
VISHNU KANT GUPTA,EAST CHAMPARAN vs ACIT, CENTRAL CIRCLE, MUZAFFARPUR
the Id.CIT(A), failing which the Id. CIT(A) shall be at liberty to pass appropriate orders in accordance with law and merits based on the materials available on the record. Thus, the grounds raised by the assessee are allowed for statistical purposes 6. In the result, appeals of the assessee stand partly allowed for statistical purposes. Order dictated and pronounced in the open court on 01/09/2025. Sd/- (RAJESH KUMAR) (Accountant Member)
NARENDRA KUMAR KHATRI,PATNA vs ITO, WARD- 5 (3), PATNA
S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RAJESH KUMAR (Accountant Member)
BHAGWAN BHASKAR MAHILA UTTHAN SAMITI, THROUGH PRESIDENT RANA PRATAP SINGH,AURANGABAD vs CIT EXEMPTION, PATNA
S/SHRI GEORGE MATHAN, JUDICIAL MEMBER AND RAJESH KUMAR (Accountant Member)
SANJEEV KUMAR,PATNA vs ITO, WARD- 6 (1), PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RUBI KUMARI,SAMASTIPUR vs ITO, WARD- 3 (3), SAMASTIPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)