ITAT Patna Bench

HARIHAR PRASAD,PATNA vs ITO WARD 4 (4), PATNA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SUNITA DEVI,PATNA vs ITO, WARD- 6 (1), PATNA

this Hon'ble Tribunal. 7. That the delay in filing the appeal was not intentional, nor due to any negligence or laxity on my part, but due to bona fide reasons beyond my control: 8. That I submit that substantial justice should not be denied merely due to procedural delay and that the appeal may be decided on merits. 9. That I humbly request this Hon'ble Tribunal to condone the delay and allow my

ALOK KUMAR,MADHEPURA vs ITO WARD 3(5), SAHARSA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PATNA SMART CITY LIMITED,PATNA vs INCOME TAX OFFICER, PTN-W-(21)(91), PATNA

SHRI SONJOY SARMA (Judicial Member)

LALMUNI DEVI,PATNA vs ITO, PATNA

SHRI SONJOY SARMA (Judicial Member)

SANJAY KUMAR SHUKLA,PATNA vs DC/AC, CIRCLE-6, PATNA, PATNA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SANTOSH KUMAR,SUPAUL vs ITO, WARD- 3 (4), SAHARSA

BHOLA PRASAD YADAV,PATNA vs INCOME TAX OFFICER, WARD- 4(1), PATNA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

LATE CHANDRA KISHORE MISHRA THROUGH LEGAL HEIR ALOK RANJAN,MOTIHARI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

ANJANI KUMAR,PATNA vs ITO, WARD-6(5), PATNA, PATNA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SUNIL KUMAR,PATNA vs ITO, WARD- 6 (1), PATNA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

MITHILESH KUMAR CHOUBEY,PATNA vs DCIT/ACIT CEN CIR2,PAT, PATNA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

KRIPA SHANKER,PATNA vs INCOME TAX OFFICER, WARD 4(1), PATNA

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

NEERAJ SINHA, HUF,PATNA vs ITO, NFAC, DELHI

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SUVIKSHA HEALTH CARE PRIVATE LIMITED,MUZAFFARPUR vs ITO, NATIONAL E-ASSESMENT CENTRE

CHANDRA BROTHERS,PATNA vs DCIT, CIRCLE-4, PATNA

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

MANOJ KUMAR DAS,BEGUSARAI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI

SHRI SONJOY SARMA, JUDICIAL MEMBER SHRI SANJAY AWASTHI (Accountant Member)

SHAMBHU KUAMR SINGH,SAHARSA vs ITO, WARD- 3 (4), SAHARSA

Shri Duvvuru RL Reddy (Vice President)

SANGAM ALMIRAH PRIVATE LIMITED,MUZAFFARPUR vs NFAC, DELHI

SHRI PRADIP KUMAR CHOUBEY (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

MANISHA KUMARI,PATNA vs WARD-5(2), PATNA, PATNA

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)