ITAT Patna Bench

3,035 judgments

SRI TRIPURARI MOHAN PRASAD,PATNA vs DCIT, PATNA

ITA 97/PAT/2023[1989-90]Status: Disposed28/11/2025AY 1989-90

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SRI TRIPURARI MOHAN PRASAD,PATNA vs DCIT, PATNA

ITA 96/PAT/2023[1988-89]Status: Disposed28/11/2025AY 1988-89

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SRI TRIPURARI MOHAN PRASAD,PATNA vs DCIT, PATNA

ITA 95/PAT/2023[1987-88]Status: Disposed28/11/2025AY 1987-88

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SRI TRIPURARI MOHAN PRASAD,PATNA vs DCIT, PATNA

ITA 94/PAT/2023[1986-87]Status: Disposed28/11/2025AY 1986-87

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

M/S. MASTRIN PHARMACEUTICALS (PVT.) LTD.,PATNA vs DCIT, PATNA

ITA 93/PAT/2023[1993-94]Status: Disposed28/11/2025AY 1993-94

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

M/S. MASTRIN PHARMACEUTICALS (PVT.) LTD.,PATNA vs DCIT, PATNA

ITA 91/PAT/2023[1991-92]Status: Disposed28/11/2025AY 1991-92

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

M/S. MASTRIN PHARMACEUTICALS (PVT.) LTD.,PATNA vs DCIT, PATNA

ITA 89/PAT/2023[1989-90]Status: Disposed28/11/2025AY 1989-90

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

M/S. MASTRIN PHARMACEUTICALS (PVT.) LTD.,PATNA vs DCIT, PATNA

ITA 88/PAT/2023[1988-89]Status: Disposed28/11/2025AY 1988-89

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

M/S. MASTRIN PHARMACEUTICALS (PVT.) LTD.,PATNA vs DCIT, PATNA

ITA 87/PAT/2023[1987-88]Status: Disposed28/11/2025AY 1987-88

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

M/S. MASTRIN PHARMACEUTICALS (P) LTD.,PATNA vs DCIT, PATNA

ITA 86/PAT/2023[1986-87]Status: Disposed28/11/2025AY 1986-87

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

ACIT, CENTRAL CIRCLE-3, PATNA, PATNA vs RADHA MOHAN ROY, PURNEA

ITA 264/PAT/2023[2019-20]Status: Disposed28/11/2025AY 2019-20

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SRI TRIPURARI MOHAN PRASAD,PATNA vs DCIT, PATNA

ITA 101/PAT/2023[1993-94]Status: Disposed28/11/2025AY 1993-94

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

SRI TRIPURARI MOHAN PRASAD,PATNA vs DCIT, PATNA

ITA 100/PAT/2023[1992-93]Status: Disposed28/11/2025AY 1992-93

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

ROSE BUD MUSLIM EDUCATIONAL SOCIETY,PATNA vs ITO, EXEMPTION, WARD-1, PATNA

ITA 40/PAT/2025[2016-17]Status: Disposed27/11/2025AY 2016-17

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

GRAM NIRMAN MANDAL,NAWADA vs DC/AC EXEMPTION, CIR, PATNA, PATNA

ITA 336/PAT/2025[2018-19]Status: Disposed27/11/2025AY 2018-19

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

BIRJU KUMAR,VAISHALI vs ITO, WARD- 1 (3), VAISHALI

ITA 333/PAT/2025[2017-18]Status: Disposed27/11/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

THE GOPALGANJ CENTRAL CO-OPERATIVE BANK,GOPALGANJ vs ASSISTANT COMMISSIONER, MUZAFFARPUR

ITA 128/PAT/2025[2015-16]Status: Disposed27/11/2025AY 2015-16

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

SARVODAYA SAMAJ KALYAN SANSTHAN,JAMUI vs CPC , BANGALURU

ITA 563/PAT/2024[2018-2019]Status: Disposed26/11/2025AY 2018-2019

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

IIT PATNA,PATNA vs DC/AC EXEMPTION CIR PATNA, PATNA BIHAR

ITA 337/PAT/2025[2017-18]Status: Disposed25/11/2025AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

RANI DEVI,PATNA vs INCOME TAX OFFICER, PATNA

ITA 308/PAT/2025[2017-18]Status: Disposed25/11/2025AY 2017-18

SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)