ITAT Patna Bench
3,035 judgments
SUDHIR KUMAR TULI,BIHAR vs INCOME TAX OFFICER, BIHAR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JCIT(IN-SITU), CENTRAL CIRCLE-2, PATNA, PATNA vs RAKESH KUMAR, BIHTA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJBANSHI LOK KALYAN TRUST,SIWAN vs CIT EXEMPTION, PATNA
SWARGIYA PROF NAWAL PD. SINGH S SANSTHAN,VAISHALI vs CPC, BENGALURU
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
RAJEEV RANJAN,PATNA BIHAR vs ASSTT. COMMISSIONER OF INCOME TAX, PATNA, BIHAR
the CIT(A). However, the learned CIT(A) dismissed the appeal ex parte for non- compliance, thereby upholding the assessment order. 4. Before us, the learned Authorized Representative (AR) submitted that the addition of ₹46,99,000 made under Section 69A is wholly unjustified, since the assessee had already disclosed total income of ₹99,90,000, which included the alleged cash deposits in question. It was argued that making a separate addition of the same amount results in double taxation of t
PANKAJ KUMAR,MUZAFFARPUR vs COMMISSIONER OF INCOME TAX, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PANKAJ KUMAR,MUZAFFARPUR vs COMISSIONER OF INCOME TAX, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PANKAJ KUMAR,MUZAFFARPUR vs COMMISSIONER OF INCOME TAX, PATNA
PANKAJ KUMAR,MUZAFFARPUR vs COMMISSIONER OF INCOME TAX, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KALI KINKAR MANI,PURNEA vs NFAC, DELHI
Shri Pradip Kumar Choubey (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AARIF ALI,SIWAN vs AC/DCIT, CENTRAL CIRCLE, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AARIF ALI,SIWAN vs AC/DCIT, CENTRAL CIRCLE, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AARIF ALI,SIWAN vs AC/DCIT, CENTRAL CIRCLE, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AARIF ALI,SIWAN vs AC/DCIT, CENTRAL CIRCLE, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AARIF ALI,SIWAN vs AC/DCIT, CENTRAL CIRCLE, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AARIF ALI,SIWAN vs AC/DCIT, CENTRAL CIRCLE, MUZAFFARPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JAN KALYAN SAMITI,PATNA vs CIT EXEMPTION, PATNA
JAN KALYAN SAMITI,PATNA vs CIT EXEMPTION, PATNA
PRABHU DAYAL BHARTIYA ,PATNA vs DC/AC CIRCLE-4, PATNA, PATNA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SHARDINDU PRASAD SINGH,PATNA vs ITO, WARD-6(4), PATNA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
