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ITAT Patna Bench

3,025 judgments

INCOME TAX OFFICER, DARBHANGA vs NEETA JHA, DARBHANGA

ITA 212/PAT/2026[2019-20]Status: Disposed5/6/2026AY 2019-20

SOCH FOUNDATION,HOUSE OF PHULL PATI DEVI, BEHIND DR. JAGDISH HOUSE vs COMMISSIONER, PATNA

ITA 180/PAT/2026[2024-25]Status: Disposed5/6/2026AY 2024-25

VIKASH KUMAR,CHHAPRA vs ITO WARD- 2(2), CHHAPRA, CHHAPRA

ITA 581/PAT/2025[2018-19]Status: Disposed5/6/2026AY 2018-19

SMITI VERMA,HAJIPUR vs ITO WARD 1(3), HAJIPUR

ITA 218/PAT/2026[2017-18]Status: Disposed4/6/2026AY 2017-18

KAMAL KISHOR SINGH ,PATNA vs ITO WARD 6(1), PATNA , PATNA

ITA 120/PAT/2026[2016-17]Status: Disposed4/6/2026AY 2016-17

MEGA INFRA SOLUTIONS AND SERVICES PRIVATE LIMITED,PATNA, BIHAR vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

ITA 592/PAT/2025[2017-2018]Status: Disposed4/6/2026AY 2017-2018

DILAWAR HUSSAIN,GOPALGANJ vs ITO,SIWAN, SIWAN

ITA 586/PAT/2025[2017-18]Status: Disposed4/6/2026AY 2017-18

SHANKUNTLA DEVI,GAYA vs ITO WARD-3(2), GAYA

ITA 91/PAT/2026[2015-16]Status: Disposed27/5/2026AY 2015-16

PUSHPA KUMARI SINGH ,SAHARSA vs ITO WARD 3(4) SAHARSA, GAUTAM NAHGAR ,KOSHI CHOWK,SAHARSA

ITA 65/PAT/2026[2020-21]Status: Disposed27/5/2026AY 2020-21

DEVI LAL EDUCATIONAL & WELFARE TRUST,NALANDA vs ITO EXEMPTION WARD 1 PATNA, PATNA

ITA 133/PAT/2026[2020-2021]Status: Disposed27/5/2026AY 2020-2021

AMIT KUMAR,PATNA vs ITO, WARD-4(1), PATNA, PATNA

ITA 121/PAT/2026[2015-16]Status: Disposed27/5/2026AY 2015-16

ALOK PANDEY,BHOJPUR vs ITO, WARD-1(4),ARA, ARA

ITA 591/PAT/2025[2016-17]Status: Disposed27/5/2026AY 2016-17

CHRIST MISSION EDUCATIONAL AND WELFARE MINORITY TRUST,PATNA vs CPC, BENGALURU

ITA 60/PAT/2025[2021-22]Status: Disposed27/5/2026AY 2021-22

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

CHRIST MISSION EDUCATIONAL AND WELFARE MINORITY TRUST,PATNA vs CPC, BENGALURU

ITA 59/PAT/2025[2020-21]Status: Disposed27/5/2026AY 2020-21

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

CHRIST EDUCATIONAL AND WELFARE MINORITY TRUST,PATNA vs CPC, BENGALURU

ITA 58/PAT/2025[2019-20]Status: Disposed27/5/2026AY 2019-20

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

CHRIST MISSION EDUCATIONAL AND WELFARE MINORITY TRUST,PATNA vs CPC, BENGALURU

ITA 57/PAT/2025[2018-19]Status: Disposed27/5/2026AY 2018-19

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

PASUPATI RICE MILLS PRIVATE LIMITED,PATNA vs INCOME TAX OFFICER WARD 2(2) PATNA, PATNA

ITA 476/PAT/2024[2013-14]Status: Disposed22/5/2026AY 2013-14

NALANDA CONSTRUCTION,BIHARSHARIF vs INCOME TAX OFFICER, NGAC, DELHI

ITA 178/PAT/2026[2015-16]Status: Disposed21/5/2026AY 2015-16

NALANDA CONSTRUCTION,BIHARSHARIF vs INCOME TAX OFFICER, NFAC,DELHI

ITA 177/PAT/2026[2014-15]Status: Disposed21/5/2026AY 2014-15

NALANDA CONSTRUCTION,BIHARSHARIF vs INCOME TAX OFFICER, NFAC, DELHI

ITA 176/PAT/2026[2015-16]Status: Disposed21/5/2026AY 2015-16