← All Benches
ITAT Patna Bench
3,025 judgments
M/S DREAM PROJECTS,KOLKATA vs ITO, WARD-6(1), PATNA, PATNA
ITA 677/PAT/2024[2015-16]Status: Disposed19/6/2026AY 2015-16
M/S DREAM PROJECTS,KLKATA vs ITO, WARD-6(1), PATNA
ITA 676/PAT/2024[2014-15]Status: Disposed19/6/2026AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, PATNA vs GIRIJA SHANKAR DUTT, HARYANA
ITA 514/PAT/2024[2017-18]Status: Disposed16/6/2026AY 2017-18
BINOD KUMAR,PATNA vs INCOME TAX OFFICER WARD 4(5), PATNA
ITA 92/PAT/2026[2017 - 2018]Status: Disposed15/6/2026
SHYAM SUNDER PRASAD,VAISHALI vs INCOME TAX OFFICER, VAISHALI, HAJIPUR
ITA 182/PAT/2026[2013-14]Status: Disposed15/6/2026AY 2013-14
NIRAJ KUMAR SINGH,NAYA BAZAR SAHARSA vs INCOME TAX OFFICER WAED 3.4 SAHARSA, GAUTAM NAGAR SAHARSA
ITA 1/PAT/2026[2015-16]Status: Disposed15/6/2026AY 2015-16
LAL BABU PRASAD,PURNEA vs ITO WARD 3 , PURNIA
ITA 128/PAT/2026[2015-16]Status: Disposed11/6/2026AY 2015-16
KARUNA KUMARI,PATNA vs NWR-C-(53)(1), DELHI
ITA 548/PAT/2025[2023-24]Status: Disposed11/6/2026AY 2023-24
ARVIND KUMAR DARUKA,GROUND FLOOR, NAYA BAZAR CHOWK, LAKHISARAI vs INCOME TAX OFFICER, WARD 2(5), LAKHISARAI, ITO, COURT AREA, JAMUI MORE
ITA 226/PAT/2026[2019-20]Status: Disposed8/6/2026AY 2019-20
AGRANI GHOSH,MADHEPURA vs ITO, WARD - 3(5), SAHARSA
ITA 221/PAT/2026[2017-18]Status: Disposed8/6/2026AY 2017-18
RAJESH KUMAR,RAMPUR,NAUSAHAN, HAJIPUR vs INCOME TAX OFFICER, WARD 1(3), VAISHALI, INCOME TAX OFFICE, HAJIPUR, PATNA
ITA 220/PAT/2026[2015-16]Status: Disposed8/6/2026AY 2015-16
PRAMA METTA ORPHANES TRUST ,GAYA vs ITO EXEMPTION WARD-1, PATNA
ITA 137/PAT/2026[2018-19]Status: Disposed8/6/2026AY 2018-19
PRAMA METTA ORPHANES TRUST,GAYA vs ITO EXEMPTION WARD-1,, PATNA
ITA 136/PAT/2026[2015-16]Status: Disposed8/6/2026AY 2015-16
PRAMA METTA ORPHANES TRUST ,GAYA vs ITO EXEMPTION WARD-1, PATNA
ITA 135/PAT/2026[2014-15]Status: Disposed8/6/2026AY 2014-15
RAJENDRA KUMAR SINGH,AURANGABAD vs ITO, AURANGABAD
ITA 134/PAT/2026[2013-14]Status: Disposed8/6/2026AY 2013-14
MANIK CHAND,SONBHADRA vs ITO WARD-2(1), PATNA
ITA 132/PAT/2026[2017-18]Status: Disposed8/6/2026AY 2017-18
AGLOWMED LIMITED,PATNA vs DC/AC, CIR-1, PATNA, PATNA
ITA 527/PAT/2025[2013-14]Status: Disposed8/6/2026AY 2013-14
SOCH FOUNDATION,HOUSE OF PHULL PATI DEVI, JAKHI BIGHA CANAL ROAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PATNA
ITA 81/PAT/2026[2024-2025]Status: Disposed5/6/2026AY 2024-2025
MOHAMAD MERAJ ALAM,ARARIA vs ITO WARD 3(1), PURNIA, PURNIA
ITA 217/PAT/2026[2015-16]Status: Disposed5/6/2026AY 2015-16
ABHISHEK SINGH,PATNA vs DCIT/ACIT CEN CIR 3,PAT, PATNA
ITA 214/PAT/2026[2011-12]Status: Disposed5/6/2026AY 2011-12
