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ITAT Nagpur Bench

3,585 judgments

AJAY MAHESHWARI,NAGPUR vs ACIT CIRCLE 2(1), NAGPUR

ITA 223/NAG/2025[2018-19]Status: Disposed19/5/2026AY 2018-19

AJAY MAHESHWARI,NAGPUR vs ACIT CIRCLE 2(1), NAGPUR

ITA 222/NAG/2025[2017-18]Status: Disposed19/5/2026AY 2017-18

ACIT, CIRCLE-4, NAGPUR, NAGPUR vs PRASHANT CONSTRUCTION COMPANY, NAGPUR

ITA 136/NAG/2025[2018-19]Status: Disposed19/5/2026AY 2018-19

RAJENDRA MOTIRAMJI SATONE,PUNE vs ITO WARD-2, CHANDRAPUR

ITA 417/NAG/2025[2015-16]Status: Disposed18/5/2026AY 2015-16

ABHISHEK NAGARMAL JANGID,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR

ITA 255/NAG/2025[2018-19]Status: Disposed18/5/2026AY 2018-19

AFZAL ABUBAKER MITHA,NAGPUR vs ITO WARD 4(3), NAGPUR

ITA 52/NAG/2026[2009-10]Status: Disposed14/5/2026AY 2009-10

DR HEDGEWAR JANMASHATABDI SEWA SAMITI,AKOLA vs ITO WARD -2 (EXEMPTION), NAGPUR

ITA 40/NAG/2026[2018-19]Status: Disposed14/5/2026AY 2018-19

VASANT RAMCHANDRAJI AMBADE,NAGPUR vs ITO WARD 5(3) NAGPUR, NAGPUR

ITA 154/NAG/2026[2015-16]Status: Disposed14/5/2026AY 2015-16

DCIT CENTRAL CIRCLE -AMRAVATI, NAGPUR vs RADHIKA VEGETABLE OILS PVT. LTD., VISAKHAPATNAM

ITA 363/NAG/2025[2022-23]Status: Disposed14/5/2026AY 2022-23

ANKUR KUMAR AGRAWAL,NAGPUR vs ITO WARD 4(4), NAGPUR

ITA 288/NAG/2025[2022-23]Status: Disposed14/5/2026AY 2022-23

ACIT, CIRCLE-4, NAGPUR, NAGPUR vs J D ISPAT PRIVATE LIMITED, NAGPUR

ITA 178/NAG/2025[2018-19]Status: Disposed14/5/2026AY 2018-19

CALIBER FOUNDATION,CHANDRAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE

ITA 206/NAG/2025[Not Applicable]Status: Disposed13/5/2026

BIZCLOUD,NAGPUR vs ITO WARD-(1)(1), NAGPUR

ITA 195/NAG/2025[2017-18]Status: Disposed13/5/2026AY 2017-18

MADHURI VISHNU DADURE,GONDIA vs ITO WARD-1, GONDIA, GONDIA

ITA 15/NAG/2025[2015-16]Status: Disposed13/5/2026AY 2015-16

SUDHAKAR DEVIDAS TARALE,AKOLA vs DCIT/ACIT CIRCLE-AKOLAITO BUILDING,AKOLA, AKOLA, AKOLA

ITA 152/NAG/2026[2017-18]Status: Disposed12/5/2026AY 2017-18

JITENDRA KUMAR BITPURE,NAGPUR vs ITO WARD 5(3), NAGPUR, NAGPUR

ITA 752/NAG/2025[2013-14]Status: Disposed12/5/2026AY 2013-14

CHANDRAKANT SHRIDHAR BHADGAONKAR,MALKAPUR vs ITO 4 RANGE CODE 101 WARD 1 KHAMGAON, KHAMGAON

ITA 631/NAG/2025[2018-19]Status: Disposed12/5/2026AY 2018-19

GAJARSINGH MANGUSINGH RATHOD,NAGPUR vs INCOME TAX OFFICER, WARD 1, YAVATMAL

ITA 16/NAG/2025[2016-17]Status: Disposed12/5/2026AY 2016-17

SWABHIMAN VIJ TANTRIK NAGARI SEVA SAHAKARI SANSTHA,AMRAVATI vs INCOME TAX OFFICER, WARD 4, AMRAVATI, AMRAVATI

ITA 106/NAG/2025[2013-14]Status: Disposed12/5/2026AY 2013-14

AMAN NARENDRAKUMAR AGRAWAL,AMRAVATI vs INCOME TAX OFFICER-WARD 1, AMRAVATI

ITA 596/NAG/2024[2022-23]Status: Disposed12/5/2026AY 2022-23