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ITAT Nagpur Bench
3,585 judgments
MINAL KRISHNA BHOSKAR,NAGPUR vs INCOME TAX OFFICER WARD 1(3), NAGPUR
ITA 258/NAG/2025[2013-2014]Status: Disposed11/5/2026AY 2013-2014
INCOME TAX OFFICER, WARD-1, YAVATMAL, YAVATMAL vs L/H SHANKAR TRIBAKRAO ZILPE OF SARIKA SHANKARRAO ZILPE, YAVATMAL
ITA 213/NAG/2025[2018]Status: Disposed11/5/2026
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR, NAGPUR vs OM SHIVAM BUILDCON PRIVATE LIMITED, NAGPUR
ITA 282/NAG/2023[2017-18]Status: Disposed11/5/2026AY 2017-18
DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), NAGPUR, NAGPUR vs OM SHIVAM BUILDCON PRIVATE LIMITED, NAGPUR
ITA 280/NAG/2023[2017-18]Status: Disposed11/5/2026AY 2017-18
BHUTESHWAR SANBHAJI SHENDRE,NAGPUR vs ITO WARD-4(4), NAGPUR
ITA 100/NAG/2026[2016-17]Status: Disposed7/5/2026AY 2016-17
SANGEETA DEORAO UMALE,AKOLA vs INCOME TAX OFFICER ITO WARD-3, AKOLA
ITA 799/NAG/2025[2018-2019]Status: Disposed7/5/2026AY 2018-2019
SACHIN PRAKASHRAO BOMBLE,NAGPUR vs ITO,WARD 3(2), NAGPUR
ITA 779/NAG/2025[2017-2018]Status: Disposed7/5/2026AY 2017-2018
IMC OF HIGHER LEVEL GOVERNMENT ITI NAGPUR SCP,NAGPUR vs DCIT/ACIT CIRCLE-1 NAGPUR, NAGPUR
ITA 765/NAG/2025[2017-18]Status: Disposed7/5/2026AY 2017-18
RITU DEEP SARAF ,AKOLA vs DCIT - 1, AKOLA
ITA 763/NAG/2025[2013-14]Status: Disposed7/5/2026AY 2013-14
DILIP VINAYAKRAO KHANDAL,NAGPUR vs INCOME TAX OFFICER, WARD 4(4), NAGPUR
ITA 11/NAG/2026[2018-19]Status: Disposed6/5/2026AY 2018-19
ASSISTATN COMMISSIONER OF INCOME TAX CENTRL CIRCLE -2(2), NAGPUR vs M/S RAMSONS INSDUSTRIES LIMITED , NAGPUR
ITA 88/NAG/2019[2016-17]Status: Disposed27/4/2026AY 2016-17
DY . CIT CENTRAL CIRCLE-2(2), NAGPUR vs SHRI RAJESH R SARDA , NAGPUR
ITA 100/NAG/2019[2016-17]Status: Disposed27/4/2026AY 2016-17
INCOME TAX OFFICER EXEMPTION1, NAGPUR vs SHRI SAIBABA SEVA MANDAL, NAGPUR
ITA 440/NAG/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
DYANSAGAR SHIKSHAN VA BAHUUDESHIYA SANSTHA,WARUD vs PRINCIPAL CIT, AMRAVATI
ITA 413/NAG/2025[2025-26]Status: Disposed24/4/2026AY 2025-26
DYANSAGAR SHIKSHAN VA BAHUUDESHIYA SANSTHA,WARUD vs PRINCIPAL CIT/CIT, NAGPUR
ITA 412/NAG/2025[2025-26]Status: Disposed24/4/2026AY 2025-26
INCOME TAX OFFICER (EXEMPTION)-1, NAGPUR vs SHRI SAIBABA SEVA MANDAL, NAGPUR
ITA 411/NAG/2025[2014-15]Status: Disposed24/4/2026AY 2014-15
GAJANAN ARUN KALAMBE,YAVATMAL vs ITO WARD 1, YAVATMAL, YAVATMAL
ITA 304/NAG/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
INCOME TAX OFFICER, NAGPUR vs RAMSONS STEEL PVT LTD, NAGPUR
ITA 312/NAG/2023[2013-14]Status: Disposed24/4/2026AY 2013-14
UDAYKUMAR VYAS,NAGPUR vs ITO WARD 1 (5), BSNL RTTC BUILDING
ITA 262/NAG/2025[2013-14]Status: Disposed21/4/2026AY 2013-14
DCIT, CENTRAL CIRCLE - 2(1), NAGPUR vs KHARE AND TARKUNDE INFRASTRUCTURE PRIVATE LIMITED, NAGPUR
ITA 279/NAG/2025[2016-17]Status: Disposed21/4/2026AY 2016-17
