← All Benches
ITAT Nagpur Bench
3,585 judgments
INCOME TAX OFFICER, WRAD 3(2), NAGPUR vs SHRI SACHIN MAHADEORAO BHAGAT, NAGPUR
ITA 184/NAG/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
INCOMET TAX OFFICER, WARD 3(2)`, NAGPUR vs SHRIE SANJEEV DIGAMBAR DESHPANDE, NAGPUR
ITA 183/NAG/2018[2010-11]Status: Disposed28/11/2018AY 2010-11
INCOME TAX OFFICER, WARD 3(2), NAGPUR vs SHRI GOWARDHAN D CHAKOLE, NAGPUR
ITA 182/NAG/2018[2013-14]Status: Disposed28/11/2018AY 2013-14
THE AHBAB BAHU UDDESHIYA EDUCATION SOCIETY,NAGPUR vs CIT(EXEMPTIONS ), PUNE
ITA 160/NAG/2018[00]Status: Disposed26/10/2018
TATANLAL BIHARILAL ATAL,AMARAVATI vs ITO, WARD- 1, AMARAVATI
ITA 90/NAG/2017[2013-14]Status: Disposed26/10/2018AY 2013-14
SHRI AJAYSINGH GAJANANSINGH GOUR,GONDIA vs INCOME TAX OFFICER, WARD-1, GONDIA
ITA 398/NAG/2017[2010-11]Status: Disposed26/10/2018AY 2010-11
M/S PYRAMID DEVELOPERS,NAGPUR vs JOINT CIT RANGE 1, NAGPUR
ITA 343/NAG/2015[2011-12]Status: Disposed26/10/2018AY 2011-12
ACIT, AKOLA CIRCLE, AKOLA vs THE NANDURA URBAN CO OP. BANK LTD., BULDHANA
ITA 213/NAG/2015[2010-11]Status: Disposed26/10/2018AY 2010-11
M/S PYRAMID ARCADE PVT. LTD.,NAGPUR vs DY.. C.I.T. CIRCLE -1, NAGPUR
ITA 291/NAG/2015[2011-12]Status: Disposed25/10/2018AY 2011-12
ACIT WARDHA CIRCLE, WARDHA vs JAMNALAL SONS PVT LID., WARDHA
ITA 261/NAG/2015[2012-13]Status: Disposed25/10/2018AY 2012-13
INCOME TAX OFFICER WARD-4(4) NAGPUR ERSTWHILE WD.6(1) NAGPUR, NAGPUR vs SHRI VIJAY DANGRE, NAGPUR
ITA 495/NAG/2014[2008-09]Status: Disposed25/10/2018AY 2008-09
INCOME TAX OFFICER WARD-7(2), NAGPUR vs M/S SHIVPRAKASH RAJNARAYAN MISHRA(HUF), NAGPUR
ITA 238/NAG/2012[2008-09]Status: Disposed25/10/2018AY 2008-09
ACIT, CIRCLE-3, NAGPUR vs M/S. BABASAHEB KEDAR SHETKARI SAHAKARI SOOT GIRNI LTD., NAGPUR
ITA 49/NAG/2015[2006-07]Status: Disposed24/10/2018AY 2006-07
ACIT, CIRCLE-2, NAGPUR vs M/S SUNNY CONSTRUCTION, BHANDARA(MH)
ITA 511/NAG/2014[2010-11]Status: Disposed24/10/2018AY 2010-11
ACIT, CIRCLE-2, NAGPUR vs M/S SUNNY CONSTRUCTION, BHANDARA(MH)
ITA 510/NAG/2014[2010-11]Status: Disposed24/10/2018AY 2010-11
INCOME TAX OFFICER WARD 5(2), NAGPIR vs SHRI CHANDRAKANT N. ARYA, NAGPUR
ITA 90/NAG/2018[2012-13]Status: Disposed22/10/2018AY 2012-13
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-1(4), NAGPUR vs M/S BULDHANA URBAN CREDIT CO-OP. SOCIETY LTD., BULDHANA
ITA 150/NAG/2018[2013-2014]Status: Disposed22/10/2018AY 2013-2014
INCOME TAX OFFICER, WARD -4(5), NAGPUR vs SMT. GAURIBEN N PATEL, NAGPUR
ITA 111/NAG/2018[2014-2015]Status: Disposed22/10/2018AY 2014-2015
INCOME TAX OFFICER, WARD -4(1), NAGPUR vs M/S GAYATIRI PULSES, NAGPUR
ITA 108/NAG/2018[2014-2015]Status: Disposed22/10/2018AY 2014-2015
DY. C.I.T., AMRAVATI CIRCLE, AMRAVATI vs M/S GREEN EARTH ASPHALT & POWER PRIVATE LIMITED, PARATWADA
ITA 349/NAG/2017[2013-2014]Status: Disposed22/10/2018AY 2013-2014
