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ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-1(4), NAGPUR vs M/S BULDHANA URBAN CREDIT CO-OP. SOCIETY LTD., BULDHANA | BharatTax
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ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-1(4), NAGPUR vs. M/S BULDHANA URBAN CREDIT CO-OP. SOCIETY LTD., BULDHANA
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-1(4), NAGPUR vs. M/S BULDHANA URBAN CREDIT CO-OP. SOCIETY LTD., BULDHANA
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ITA 150/NAG/2018
Status: Disposed
ITAT Nagpur
22 October 2018
AY 2013-2014
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