← All Benches
ITAT Nagpur Bench
3,585 judgments
NAVIN MULINCHI SHALA,BHANDARA(MH) vs I.T.O WARD -02, NAGPUR
ITA 116/NAG/2013[1999-2000]Status: Disposed29/3/2019AY 1999-2000
INCOME TAX OFFIER,WARD 1(1), NAGPUR vs M/S SRIVARI BUILDERS & DEVELOPERS, NAGPUR
ITA 70/NAG/2018[2014-2015]Status: Disposed28/3/2019AY 2014-2015
VIDYA VIKAS ADARSH SANSTHA,NAGPUR vs COMMISSIONER OF INCOME- TAX ( EXEMPTION ), PUNE
ITA 260/NAG/2018[00]Status: Disposed28/3/2019
ACIT, CIRCLE-4, NAGPUR vs SHRI RAJENDRAKUMAR B. GOENKA, NAGPUR
ITA 165/NAG/2017[2009-10]Status: Disposed28/3/2019AY 2009-10
ASSTT. C.I.T, CIR- 1., NAGPUR vs SHRI BAJRANGLAL BANKATLAL MALOO, NAGPUR
ITA 499/NAG/2014[2007-08]Status: Disposed28/3/2019AY 2007-08
KETAN CERAMICS PVT. LTD.,NAGPUR vs THE ACIT, CENTRAL-CIRCLE-2(3), NAGPUR
ITA 431/NAG/2013[2010-11]Status: Disposed28/3/2019AY 2010-11
SAHEBRAO R. PATIL,NAGPUR vs INCOME TAX OFFICER WARD 1(3), NAGPUR
ITA 405/NAG/2013[2009-10]Status: Disposed28/3/2019AY 2009-10
ITO, WARD, 1(3), NAGPUR vs SHRI PURUSHOTTAM VIJAYKUMAR KARWA, NAGPUR
ITA 188/NAG/2013[2007-08]Status: Disposed28/3/2019AY 2007-08
THE AMARAVATI ZILLA PARISHAD TECHERS CO-OPRATIVE BANK LTD,NAGPUR vs INCOME TAX OFFICER,WARD -4, AMARAVATI
ITA 339/NAG/2012[2007-08]Status: Disposed27/3/2019AY 2007-08
SHETKARI SOLVENT (INDIA) LIMITED,NAGPUR vs ACIT C.C. 1(1), NAGPUR
ITA 137/NAG/2012[2007-08]Status: Disposed27/3/2019AY 2007-08
SHRI. SHRIKRISHNA SHANKARRAO JOG,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX-CIRCLE-1, NAGPUR
ITA 88/NAG/2011[2007-08]Status: Disposed27/3/2019AY 2007-08
SHRI PURUSHOTTAM K DESHPANDE,NAGPUR vs ASSTT. COMISSIOENR OF INCOME TAX CENTARAL CIRCLE -1(2), NAGPUR
ITA 59/NAG/2018[2011-2012]Status: Disposed25/3/2019AY 2011-2012
DY CIT CENTRAL CIRCLE-2(2), NAGPUR vs SHRI RAMSWARUP SARDA, NAGPUR
ITA 142/NAG/2018[2011-2012]Status: Disposed25/3/2019AY 2011-2012
ASSTT. CIT, CENTRAL CIRCLE 1(3), NAGPUR vs SMT.SAROJ RAMESH RANDER, NAGPUR
ITA 137/NAG/2018[2010-2011]Status: Disposed25/3/2019AY 2010-2011
DY . CIT CENTRAL CIRCLE-2(2), NAGPUR vs SHRI RAJESH R SARDA, NAGPUR
ITA 127/NAG/2018[2011-2012]Status: Disposed25/3/2019AY 2011-2012
DY. CIT-2(2), NAGPUR vs M/S RAJARAM STEELS PVT. LTD., NAGPUR
ITA 124/NAG/2018[2012-2013]Status: Disposed25/3/2019AY 2012-2013
DY. C.I.T. CENTRAL CIR.-1(2), NAGPUR vs M/S BULDHANA URBAN CO-OP CREDIT SOCIETY LTD., BULDHANA
ITA 297/NAG/2016[2008-09]Status: Disposed25/3/2019AY 2008-09
DY COMMISSIONER OF INCOME TAX,CENTRAL CIRLCE, AKOLA vs SHRI KAMLKISHOR BHIKAMCHAND BAJAJ, AKOLA
ITA 373/NAG/2014[2008-09]Status: Disposed25/3/2019AY 2008-09
THE DCIT-AKOLA-CIRCLE, AKOLA, AKOLA vs SHRI SUSHILKUMAR RATANLAL KHOWAL, AKOLA
ITA 463/NAG/2013[2007-08]Status: Disposed25/3/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX,CUIRCLE-1, NAGPUR vs M/S. SHRI.SHRIKRISHNA SHANKAR JOG, NAGPUR
ITA 82/NAG/2011[2007-08]Status: Disposed25/3/2019AY 2007-08