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ITAT Nagpur Bench
3,585 judgments
RADHAKRISHNA NAGARI SAHAKARI PAT SANSTHA LIMITED,AT POST - MALKAPUR, DISTRICT - BULDHANA vs THE INCOME-TAX OFFICER, WARD - 2, KHAMGAON, KHAMGAON
ITA 299/NAG/2026[2018-19]Status: Disposed31/7/2026AY 2018-19
SAI SHETKARI BAHU KRISHU UPAJ UTPADAN VIPNAN WA PRAKRIYA SANSTHA MARYADIT,GONDIA vs ITO WARD-1 GONDIA, GONDIA
ITA 297/NAG/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
MOHHAMAD SHAFIQUE MOHAMMAD ISMAIL MALNAS THROUGH LEGAL HEIR MHD JUBAIR MHD SHAIFIQUE MALNAS,NAGPUR vs ITO WARD-1, YAVATMAL., YAVATMAL
ITA 294/NAG/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
JAYASHRI SURESH REKHATE,AMRAVATI vs INCOME TAX OFFICER-WARD 5, AMRAVATI
ITA 293/NAG/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
SAI SHETKARI BAHU KRISHU UPAJ UTPADAN VIPNAN WA PRAKRIYA SANSTHA MARYADIT,GONDIA vs ITO WARD-1 GONDIA, GONDIA
ITA 290/NAG/2026[2020-2021]Status: Disposed31/7/2026AY 2020-2021
JAYASHRI SURESH REKHATE,CHANDUR BAZAR vs INCOME TAX OFFICER-WARD 5, AMRAVATI
ITA 283/NAG/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
YUVARAJ RAMADEO ATONE,NAGPUR vs ITO WARD 4(1), NAGPUR
ITA 282/NAG/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
ASHTAVINAYAK NAGRI SAHKARI PAT SANSTHA MARYADIT,AMRAVATI vs INCOME TAX OFFICER-WARD 1, AMRAVATI
ITA 201/NAG/2026[2013-14]Status: Disposed30/7/2026AY 2013-14
ANIL SHAMRAOJI RAKHADE,MUMBAI vs ITO, WARD 3(3), NAGPUR, NAGPUR
ITA 515/NAG/2026[2021-2022]Status: Disposed14/7/2026AY 2021-2022
ANIL SHAMRAOJI RAKHADE,MUMBAI vs ITO, WARD 3(3), NAGPUR, NAGPUR
ITA 514/NAG/2026[2020-2021]Status: Disposed14/7/2026AY 2020-2021
SHAILESH GOURISHANKAR NAMDEO,MUMBAI vs ITO, WARD 3(3), NAGPUR, NAGPUR
ITA 488/NAG/2026[2021-2022]Status: Disposed14/7/2026AY 2021-2022
SHAILESH GOURISHANKAR NAMDEO,MUMBAI vs ITO, WARD 3(3), NAGPUR, NAGPUR
ITA 487/NAG/2026[2020-2021]Status: Disposed14/7/2026AY 2020-2021
KISHOR JAGYABHAN PATEL,MUMBAI vs ITO, WARD 1, YAVATMAL, YAVATMAL
ITA 471/NAG/2026[2021-2022]Status: Disposed14/7/2026AY 2021-2022
KISHOR JAGYABHAN PATEL,MUMBAI vs ITO, WARD 1, YAVATMAL, YAVATMAL
ITA 470/NAG/2026[2020-2021]Status: Disposed14/7/2026AY 2020-2021
UMESH WASUDEORAO KAWALKAR,MUMBAI vs INCOME TAX OFFICER, WARD 3, AMRAVATI, AMRAVATI
ITA 464/NAG/2026[2021-22]Status: Disposed14/7/2026AY 2021-22
UMESH WASUDEORAO KAWALKAR,MUMBAI vs INCOME TAX OFFICER, WARD 3, AMRAVATI, AMRAVATI
ITA 463/NAG/2026[2020-21]Status: Disposed14/7/2026AY 2020-21
SANTAJI URBAN CREDIT COOP SOCIETY LIMITED,PUSAD vs ITO WARD - 1, YAVATMAL, YAVATMAL
ITA 437/NAG/2026[2018-19]Status: Disposed14/7/2026AY 2018-19
RAJESH PADMAKARRAO CHOPDE,MUMBAI vs INCOME TAX OFFICER, WARD 3(3), NAGPUR, NAGPUR
ITA 428/NAG/2026[2020-21]Status: Disposed14/7/2026AY 2020-21
NUTANDAS SOVINDA TEMBHURNE,MUMBAI vs INCOME TAX OFFICER, WARD 3(3), NAGPUR, NAGPUR
ITA 400/NAG/2026[2021-22]Status: Disposed14/7/2026AY 2021-22
ANIL KASHINATH KAWALE,MUMBAI vs INCOME TAX OFFICER, WARD 3(3), NAGPUR, NAGPUR
ITA 396/NAG/2026[2021-22]Status: Disposed14/7/2026AY 2021-22
