← All Benches
ITAT Mumbai Bench
61,741 judgments
THE MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEAL), INCOME TAX DEPARTMENT, BANDRA (EAST)
ITA 4508/MUM/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
MIHIR BIPIN PAREKH,MUMBAI vs DCIT 19(1), MUMBAI
ITA 4385/MUM/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
POONAMCHAND NATHALAL SHAH,MUMBAI vs INCOME TAX OFFICER WARD 19(2)(4), MUMBAI
ITA 4351/MUM/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
MEWARI TOLLY CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4336/MUM/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
AISHWARYA RAI FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4328/MUM/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
THE MAHARASHTRA STATE CO-OP MARKETING FEDERATION LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 26(1),MUMBAI, MUMBAI
ITA 4291/MUM/2026[2009-2010]Status: Disposed19/8/2026AY 2009-2010
THE MAHARASHTRA STATE CO-OP MARKETING FEDERATION LIMITED,MUMBAI vs DY. COMMISIONER OF INCOME TAX, CIRCLE 26(1), MUMBAI
ITA 4290/MUM/2026[2008-2009]Status: Disposed19/8/2026AY 2008-2009
THE MAHARASHTRA STATE CO-OP MARKETING FEDRATION LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOMETAX, CIRCLE 26(1), MUMBAI
ITA 4289/MUM/2026[2006-2007]Status: Disposed19/8/2026AY 2006-2007
SHRI HARI EDUCATIONAL TRUST,MUMBAI vs INCOME TAX OFFICER (EXEM) WARD 2(3), MUMBAI
ITA 4252/MUM/2026[2022-23]Status: Disposed19/8/2026AY 2022-23
RAMESH GROVER FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 4208/MUM/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
SANDIP JANARDAN PATIL,AIROLI, NAVI MUMBAI vs ITO WARD 28(3)(1), MUMBAI, VASHI, NAVI MUMBAI
ITA 3966/MUM/2026[2019-20]Status: Disposed19/8/2026AY 2019-20
HARBANS SINGH BALDEV SINGH BANWAIT,ANDHERI, MUMBAI vs THE INCOME TAX OFFICER, WARD-24(2)(1), PAREL-MUMBAI
ITA 3797/MUM/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
AL QURESH EXPORTS,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8 (2) MUMBAI, MUMBAI
ITA 3662/MUM/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
SHIVAM PARIVAR DEVELOPERS PRIVATE LIMITED,MUMBAI vs ACIT CENTRAL CIRCLE 8 (1), MUMBAI, MUMBAI
ITA 3561/MUM/2026[2019-20]Status: Disposed19/8/2026AY 2019-20
DCIT-CC 8(4) MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 3548/MUM/2026[2016-17]Status: Disposed19/8/2026AY 2016-17
DCIT-CC-8(4), MUMBAI, MUMBAI vs JAYANT SHAMJI CHHEDA, MUMBAI
ITA 3547/MUM/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
DEEPAK DEMBA,ULHASNAGAR vs INCOME TAX OFFICER WARD 2(1), KALYAN, KALYAN
ITA 3506/MUM/2026[2013-14]Status: Disposed19/8/2026AY 2013-14
BAERLOCHER INDIA ADDITIVES PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 14(1)(1), MUMBAI, AAYAKAR BHAWAN,MUMBAI
ITA 3475/MUM/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
HIKAL LIMITED,MUMBAI vs DCIT 3 (1) (1), AAYAKAR BHAWAN
ITA 3460/MUM/2026[2019-20]Status: Disposed19/8/2026AY 2019-20
DCIT(EXEMPTIONS)-1(1), MUMBAI, MUMBAI vs INDIAN INSTITUTE OF BANKING AND FINANCE, MUMBAI
ITA 3394/MUM/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
